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Union Of India vs Smt. Sumathi Ravichandran
2024 Latest Caselaw 13669 Ker

Citation : 2024 Latest Caselaw 13669 Ker
Judgement Date : 27 May, 2024

Kerala High Court

Union Of India vs Smt. Sumathi Ravichandran on 27 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                  &
               THE HONOURABLE MR. JUSTICE EASWARAN S.
        MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                      OP (CAT) NO. 129 OF 2018
AGAINST THE ORDER/JUDGMENT DATED 21.07.2017 IN OA NO.298 OF 2017
OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS/RESPONDENTS:

    1      UNION OF INDIA
           REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
           INDIA, DEPARTMENTAL OF POSTS/DIRECTOR GENERAL, POSTS,
           MINISTRY OF COMMUNICATIONS, NEW DELHI-110003.

    2      THE ASST. DIRECTOR GENERAL (VIG.I)
           DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS & IT,
           DAK BHAWAN, SANSAD MARG, NEW DELHI-110001.

           BY ADV SRI.T.V.VINU, CGC



RESPONDENTS/APPLICANT:

           SMT. SUMATHI RAVICHANDRAN
           AGED 55 YEARS, W/O.R.RAVICHANDRAN, POSTMASTER GENERAL,
           CENTRAL REGION, KOCHI, RESIDING AT 11B,
           JALAVAYU VIHAR, PANAMPILLY NAGAR, COCHIN-682036.

           BY ADVS.
           SMT.S.LAKSHMY
           SRI.SHAFIK M.A.




     THIS OP (CAT) HAVING COME UP FOR ADMISSION ON 27.05.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (CAT) NO. 129 OF 2018
                               2



                            JUDGMENT

Amit Rawal, J.

Learned Counsel for the petitioners submitted that the

matter has become infructuous. Accordingly, this OP(CAT) is

dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE nak OP (CAT) NO. 129 OF 2018

APPENDIX OF OP (CAT) 129/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE OA NO.180/00298/2017 DATED 03-04-2017 FILED BY THE RESPONDENTS.

ANNEXURE A10 TRUE COPY OF THE OM NO.000/VGL/18 DATED 23RD MAY 2000 ISSUED BY THE CVC.

ANNEXURE A9 TRUE COPY OF THE TABULATED FROM OF THE APAR OF THE APPLICANT FROM 2009-2016.

ANNEXURE A8 TRUE COPY OF THE ORDER NO.1-3/2017-SPG DATED 29.3.2017 ISSUED BY THE DIRECTOR (STAFF).

ANNEXURE A7 TRUE COPY OF THE TABULAR STATEMENT PREPARED BY THE APPLICANT REGARDING THE CHARGES.

ANNEXURE A6 TRUE COPY OF THE REPRESENTATION DATED 27.3.2017 SUBMITTED BY THE APPLICANT.

ANNEXURE A5 TRUE COPY OF THE ORDER DATED 5.4.2011 OF THE PRINCIPAL BENCH OF THIS HON'BLE TRIBUNAL IN O.A.NO.392/2010.

ANNEXURE A4 TRUE COPY OF THE CHARGE SHEET FRAMED BY THE PRINCIPAL SPECIAL JUDGE FOR CBI CASES CHENNAI IN C.C.NO.29/2011 IN R.C.NO.21/A/2009.

ANNEXURE A3 TRUE RELEVANT PAGES OF THE JUDGMENT DATED 3.3.2017 IN CC NO.37/2011 OF THE PRINCIPAL SPECIAL JUDGE FOR CBI CASES, IXTH ADDL. CITY CIVIL COURT, CHENNAI.

ANNEXURE A2 TRUE COPY OF THE ORDER DATED 7.10.2010 PASSED IN CRL.M.P.NO.6196/2011 IN R.C.NO.67/2009 OF THE PRINCIPAL SPECIAL JUDGE, CHENNAI.

OP (CAT) NO. 129 OF 2018

ANNEXURE A1 TRUE COPY OF THE MEMORANDUM NO.11-12/CBI/2010-VIG DATED 15.03.2017 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT DATED 23-05-2017 FILED BY THE PETITIONERS.

ANNEXURE R1 (i) TRUE COPY OF THE DOP & T'S OM NO.11012/6/2008-ESTT (A) DATED 07.07.2008.

ANNEXURE R1(h) TRUE COPY OF THE DOP & T O.A.DATED 14.09.1992.

ANNEXURE R1(g) TRUE COPY OF THE OM DATED 23.12.2016.

ANNEXURE R1(f) TRUE COPY OF THE LETTER DATED 13.04.2017.

ANNEUXRE R1(e) TRUE COPY OF THE SANCTION DATED 28.3.2011.

ANNEXURE R1(d) TRUE COPY OF THE LETTER DATED 22.11.2010.

ANNEXURE R1 (c) TRUE COPY OF THE ORDER NO.V.IV/575/01/2005 DATED 20.8.2009.

ANNEXURE R1(b) TRUE COPY OF THE ODER NO.V.VIG.II/843/09 DATED 20.08.2009.

ANNEXURE R1 (a) TRUE COPY OF THE ORDER NO.V.VIG.II/843/03/09 DATED 05.05.2009.

EXHIBIT P3 TRUE COPY OF THE REJOINDER DATED 10-06- 2017 FILED BY THE APPLICANT.

EXHIBIT P4 TRUE COPY OF THE ADDITIONAL REPLY STATEMENT DATED 13-07-2017.

EXHIBIT P5 TRUE COPY OF THE ADDITIONAL REJOINDER DATED 16-07-2017 FILED BY THE RESPONDENT.

OP (CAT) NO. 129 OF 2018

ANNEXURE A13 TRUE COPY OF THE OM NO.24-3-2009-EO (SM II) DATED 13.04.2009 OF SECRETARIAT OF THE APPOINTMENT COMMITTEE OF THE CABINET, DEPARTMENT OF PERSONNEL & TRAINING NEW DELHI.

ANNEXURE A12 TRUE COPY OF THE ORDER NO.1-2/2009-SPG DATED 10.06.2009 ISSUED BY THE 1ST RESPONDENT.

ANNEXURE A11 TRUE COPY OF THE ORDER NO.V.VIG II/843/09 DATED 20.08.2009 OF THE JOINT SECRETARY (CPV) & CPO.

EXHIBIT P6 TRUE COPY OF THE ORDER IN OA NO.180/00298/2017 DATED 21-07-2017 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

 
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