Roy Mathew vs Vathikudy Grama Panchayat
2024 Latest Caselaw 13660 Ker

Kerala High Court

Roy Mathew vs Vathikudy Grama Panchayat on 27 May, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

             MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946

                               WP(C) NO. 8346 OF 2020

PETITIONER/S:

             ROY MATHEW
             AGED 48 YEARS
             S/O. MATHAI, RESIDING AT NARAMANGALATH, THOPRAMKUDY P.O,
             THOPRAMKUDY, VATHIKUDY, IDUKKI, KERALA 685 515

             BY ADV M.NARENDRA KUMAR



RESPONDENT/S:

     1       VATHIKUDY GRAMA PANCHAYAT
             REPREENTED BY ITS SECRETARY, MURIKKASSERY P.O, IDUKKI DISTRICT,
             PIN 685 604

     2       JOSE M.C,
             AGED 52 YEARS
             S/O. CHACKO, RESIDING AT MALAPPARAMBIL HOUSE, THOPRAMKUDY P.O,
             IDUKKI DISTRICT, PIN 685 515.

             BY ADV JOMY K. JOSE




      THIS   WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.8346 OF 2020

                                     2




                              JUDGMENT

The issue in this writ petition relates to auction of meet

stall.

2. The learned counsel for the first respondent -

Panchayat submitted that the matter has become

infructuous.

3. I find from the pleadings also that the matter has

become infructuous since it relates to the year 2020 - 2021.

Hence, further orders are not necessary.

Accordingly, the writ petition is closed.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.8346 OF 2020

APPENDIX OF WP(C) 8346/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE AUCTION NOTICE DATED 25-02-2020 PUBLISHED BY THE 1ST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE RECEIPT DATED 25-02-2020 EVIDENCING PAYMENT OF RS. 80,000/-

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 04-02-2020 ISSUED BY THE 1ST RESPONDENT/PANCHAYAT TO THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE RE-AUCTION NOTICE DATED 04-03-2020 PUBLISHED BY THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 13-03-2020 ISSUED BY THE PETITIONER, TO THE 1ST RESPONDENT/PANCHAYAT

EXHIBIT P6 THE TRUE COPY OF THE RECEIPT DATED 13-03-2020 EVIDENCING DELIVERY OF EXT. P5