Dr. Reji G. Nair vs State Of Kerala
2024 Latest Caselaw 13659 Ker

Kerala High Court

Dr. Reji G. Nair vs State Of Kerala on 27 May, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

             MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946

                            WP(C) NO. 30004 OF 2017

PETITIONER/S:

             DR. REJI G. NAIR
             AGED 57 YEARS
             SRI.SRI NELLIMUKKU,THIRUMULLAVARAM PO.,KOLLAM

             BY ADV SRI.D.SOMASUNDARAM



RESPONDENT/S:

     1       STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO GOVENMENT,CO-OPERATION
             DEPARTMENT, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM,
             PIN-695001

     2       REGISTRAR OF CO-OPERATIVE SOCIETIES
             THIRUVANANTHAPURAM 695 001

     3       KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD
             NO.4328(CONSUMER FED), REPRESENTED BY ITS MANAGING DIRECTOR
             GANDHI NAGAR COCHI PIN 682 020

             BY ADVS.
             GOVERNMENT PLEADER
             ADVOCATE GENERAL OFFICE KERALA
             SRI.M.SASINDRAN, SC, CONSUMERFED



OTHER PRESENT:

             SMT.K.B.SONY-GP




      THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.30004/2017

                                    2




                             JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM

JUDGE

Shg

APPENDIX OF WP(C) 30004/2017

PETITIONER EXHIBITS

EXHIBIT P1: TRUE COPY OF THE ORDER NO.CS(1) 25788/2015 DATED 22.9.2015 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P2: TREU COPY OF THE COMMUNICATION DATED 18.11.2016 GIVEN BY THE PETITIONER TO THE ENQUIRY OFFICER (SECTION 65) JOINT REGISTRAR(SC/ST)

EXHIBIT P3: TRUE COPYOF THE INTERIM REPORT DATED 5.8.2016 SUBMITTED BY THE REGISTRAR FO CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM

EXHIBIT P4: TRUE COPY OF THE STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT IN WPC NO.39358/2016 BEFORE THIS HON'BLECOURT DATED 31.12.2016

EXHIBIT P5: TRUE OCPY OF THE JUDGMENT IN WPC NO.39358 OF 2016(T) DATED 6.3.2017 OF THIS HON'BLE COURT

EXHIBIT P6: TRUECOPY OF THE GOVERNMENT ORDER 626/2016/CO.OP DATED 17.12.2016 ISSUED BY THE CO-OPERATION (A) DEPARTMENT

EXHIBIT P7: TRUE OCPYOF THE COMMUNICATION DEPTY REGISTRAR, CO-

OPERATIVE DEPARTMENT DATED 15.4.2017 TO THE 3RD RESPONDENT