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Aysha Kabeer vs Ajitha Aneesh
2024 Latest Caselaw 13623 Ker

Citation : 2024 Latest Caselaw 13623 Ker
Judgement Date : 27 May, 2024

Kerala High Court

Aysha Kabeer vs Ajitha Aneesh on 27 May, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                 CON.CASE(C) NO. 921 OF 2024
 AGAINST THE JUDGMENT DATED 11.09.2023 IN WP(C) NO.29367 OF
                 2023 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

         AYSHA KABEER
         AGED 46 YEARS
         W/O LATE KABEER KALLUNKAL HOUSE,
         19/1334 S D P Y ROAD,
         PALLURUTHY P.O ERNAKULAM, PIN - 682005

         BY ADVS.
         M.H.HANIS
         P.M.JINIMOL
         T.N.LEKSHMI SHANKAR
         ANANDHU P.C.
         NEETHU.G.NADH
         CIYA E.J.


RESPONDENT/RESPONDENT NO.2:

         AJITHA ANEESH
         AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         THE ASSISTANT EXECUTIVE ENGINEER,
         KOCHI MUNICIPAL CORPORATION,
         PALLURUTHY ZONAL OFFICE,
         KOCHI, PIN - 682006

         BY ADV K. JANARDHANA SHENOY


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                      -:2:-




                     BECHU KURIAN THOMAS, J.
                   -----------------------------------------
                    Con. Case(C). No.921 of 2024
                  -------------------------------------------
                 Dated this the 27th day of May, 2024


                               JUDGMENT

The learned counsel for the respondent submitted that the

judgment dated 11.09.2023 in W.P.(C).No.29367 of 2023 has been

complied with.

The aforesaid submission is recorded. Since nothing further

survives for consideration, this contempt case is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE

Jka/27.05.24.

APPENDIX OF CON.CASE(C) 921/2024

PETITIONER'S ANNEXURES

Annexure 1 A CERTIFIED COPY OF THAT JUDGMENT DATED 11.09.2023 IN W.P.(C). NO.29367/2023 OF THIS HON'BLE COURT

Annexure II A TRUE COPY OF THAT COVERING LETTER DATED 03.10.2023

Annexure III A TRUE COPY OF THE COUNTER RECEIPT, DATED 3.10.2023

Annexure IV A TRUE COPY OF THE NOTICE NO ISO/SYP1/4165/2023 DATED 29.11.2023

 
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