Sajeesh.K vs State Of Kerala
2024 Latest Caselaw 13621 Ker

Kerala High Court

Sajeesh.K vs State Of Kerala on 27 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                       WP(C) NO. 16097 OF 2024


PETITIONER:

           SAJEESH.K
           AGED 45 YEARS, S/O NARAYANAN,
           RESIDING AT KARANCHERRY HOUSE,
           MANNANNUR .P.O, KAVALAPPARA,
           OTTAPPALAM, PALAKKAD DIST., PIN - 679522

           BY ADVS.
           K.R.AVINASH (KUNNATH)
           ABDUL RAOOF PALLIPATH
           PRAJIT RATNAKARAN



RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY.
           DEPARTMENT OF FOOD & CIVIL SUPPLY,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

    2      THE DIRECTOR OF CIVIL SUPPLIES
           OFFICE OF THE DIRECTOR OF CIVIL SUPPLIES
           PUBLIC OFFICE BUILDING. OPP. MUSEUM,
           VIKAS BHAVAN.P.O, THIRUVANANTHAPURAM,
           KERALA, PIN - 695033

    3      COMMISSIONER OF CIVIL SUPPLIES,
           OFFICE OF THE COMMISSIONER OF CIVIL SUPPLIES.
           PUBLIC OFFICE BUILDING. OPP. MUSEUM,
           VIKAS BHAVAN.P.O, THIRUVANANTHAPURAM,
           PIN - 695033

    4      THE DISTRICT COLLECTOR
           PALAKKAD COLLECTORATE, CIVIL STATION- PALAKKAD
           KUNATHURMEDU, PALAKKAD,
           KERALA, PIN - 678013
 WP(C) NO. 16097 OF 2024
                               2



    5     THE DISTRICT SUPPLY OFFICER
          DISTRICT SUPPLY OFFICE- PALAKKAD,
          DISTRICT SUPPLY OFFICE, CIVIL STATION,
          S FORT RD, DURGA NAGAR, KUNATHURMEDU,
          PALAKKAD, KERALA, PIN - 678001

    6     THE THALUK SUPPLY OFFICER
          TALUK SUPPLY OFFICE - OTTAPPALAM,
          OTTAPALAM, KERALA, PIN - 679101

    7     RADHAKRISHNAN
          S/O KOTHA, AGED 54 YEARS
          KOODATHIL PADI HOUSE MANNANNUR .P.O,
          KAVALAPPARA, OTTAPPALAM,
          PALAKKAD DIST., PIN - 679522

          SRI. RANJITH. SPL. GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16097 OF 2024
                                   3



                             T.R. RAVI, J.
              --------------------------------------------
                      W.P.(C). No.16097 of 2024
               --------------------------------------------
                 Dated this the 27th day of May, 2024

                             JUDGMENT

When the case is taken up, the counsel for the petitioner

submitted that pending a review petition filed by the petitioner, the

allotment of the fair price shop to the 7 th respondent has already been

confirmed and he has already been allotted the shop. The petitioner

has a remedy by way of an appeal.

Without prejudice to the right to file an appeal, this writ petition

is closed.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 16097 OF 2024

APPENDIX OF WP(C) 16097/2024

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE ORDER NO:

DSOPKD/83/2022-CS3 DATED 31.05.2023 ISSUED BY THE DISTRICT SUPPLY OFFICER - PALAKKAD

Exhibit P2 THE TRUE COPY OF THE ORDER NO:

DSOPKD/83/2022-CS3 DATED 26.10.2023 ISSUED BY THE DISTRICT COLLECTOR - PALAKKAD IN APPEAL FILED BY THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE JUDGMENT DATED 23.02.2024 IN WPC - 38255/2023 OF THE HONORABLE HIGH COURT OF KERALA

Exhibit P4 THE TRUE COPY OF ORDER NO. DSOPKD/626/2023-

CS3 DATED 03.04.2024 ISSUED BY THE DISTRICT SUPPLY OFFICER, PALAKKAD