Kerala High Court
Aniyan Kunju K.Y vs Rahim on 24 May, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
RP NO. 479 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 21.02.2024 IN WP(C) NO.2730 OF
2020 OF HIGH COURT OF KERALA
REVIEW PETITIONER(S)/NOT A PARTY TO THE WRIT PETITION:
1 ANIYAN KUNJU K.Y., AGED 53 YEARS
S/O. YOHANANAN KULANGARAVILA VEEDU, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690522
2 RADEEP KUMAR , AGED 45 YEARS
S/O. PRABHAKARANPILLAI MALLIPILLIVADAKKETHIL,
NADUVILEMURI, SOORANADU NORTH P.O., KOLLAM,
PIN - 690561
3 RAJENDRAN D, AGED 61 YEARS
AYANIVILAYIL VEEDU, THEKKEMURI, SOORANADU NORTH P.O.,
KOLLAM, PIN - 690561
4 RAJU M, AGED 46 YEARS
KARUTHERIL VEEDU, THEKKEMURI, SOORANADU NORTH P.O.,
KOLLAM, PIN - 690561
5 ANEESH KUMAR G, AGED 40 YEARS
S/O. GOPINANDAN NAIR KANOALAM, VILA KIZHAKKETHIL,
SOORANADU NORTH P.O., KOLLAM, PIN - 691561
6 SHANAVAS, AGED 45 YEARS
CHATHAMVILA, THEKKEMURI, SOORANADU P.O., KOLLAM,
PIN - 690522
7 BABU P.G., AGED 58 YEARS
S/O. GOVINDAN BABU SADANAM, THEKKEMURI, SOORANADU NORTH
P.O., KOLLAM, PIN - 690561
8 NIZAR U, AGED 45 YEARS
ANSALA BHAVANAM, THEKKEMURI, SOORANADU NORTH P.O.,
KOLLAM, PIN - 690561
9 REKHA M, AGED 42 YEARS
W/O. PADMAKUMAR K., ATTHITTHI, PADINJATEEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690561
10 KUNJUMON, AGED 53 YEARS
RP NO. 479 OF 2024
2
SANJU BHAVANAM, THEKKEMURI, SOORANADU
NORTH P.O., KOLLAM, PIN - 690561
11 PRAKASH V, AGED 43 YEARS
S/O. SREEMATHI VISMAYA, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690561
12 BLASSAN V KUMAR, AGED 40 YEARS
THEKKEMURI, SOORANADU NORTH P.O., KOLLAM,
PIN - 690561
13 REGHU R, AGED 60 YEARS
KIRANALAYAM, THEKKEMURI, SOORANADU NORTH
P.O., KOLLAM, PIN - 690561
14 NOUSHAD U, AGED 42 YEARS
S/O. PATHUMUTHU KANJIRAKETTU, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690561
15 RAMACHANDRAN K, AGED 72 YEARS
AKHILA BHAVANAM, THEKKEMURI, SOORANADU
NORTH P.O., KOLLAM, PIN - 690561
16 RAJENDRAN A, AGED 59 YEARS
AJI BHAVANAM, THEKKEMURI, SOORANADU NORTH
P.O., KOLLAM, PIN - 690561
17 SHIHAB, AGED 44 YEARS
S/O. BASHEER ANVERSHA MANZIL, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690522
18 BINU L, AGED 44 YEARS
PUTHIYA VEEDU, PADINJATTE KIZHAKK,
SOORANADU NORTH P.O., KOLLAM, PIN - 690522
BY ADVS.
N.ANAND
BIJITH S.KHAN
RAJESH O.N.
ROY ANTONY
RP NO. 479 OF 2024
3
RESPONDENT(S)/WRIT PETITIONERS/RESPONDENTS IN
WP(C):
1 RAHIM, S/O. RAWTHER, CHARUVILA VADAKKETHIL
VEEDU, THEKKE MURI, SOORANDU NORTH,
KOLLAM, PIN -
690561
2 SHAJAHAN, SOORANADU NORTH GRAMA
PANCHAYATH, SOORANADU, KOLLAM, PIN -
690561
3 RENJITH
S/O. MOHANAN, THENGUTHOTTATHIL VEEDU,
SOORANADU NORTH, KOLLAM, PIN - 690561
4 NAVAS
S/O. BASHEER RAWTHER, NOUSHAD MANZIL,
KAMPALADY, PORUVASHY P.O, KOLLAM, PIN -
690561
5 YOUAF SAHIB N.H, S/O. HANEEFA KANNAN,
NOORATHU THEKKETHIL, THEKKE MURI,
SOORANADU NORTH, KOLLAM, PIN - 690561
6 THE DISTRICT COLLECTOR
KOLLAM, PIN - 691001
7 THE PRESIDENT
SOORANADU NORTH GRAMA PANCHAYATH,
SOORANADU, KOLLAM, PIN - 690561
8 THE SECRETARY
SOORANADU NORTH GRAMA PANCHAYATH,
SOORANADU, KOLLAM, PIN - 690561
9 THE REGIONAL TRANSPORT OFFICER
KUNNATHOOR, KOLLAM, PIN - 690540
10 THE SUB INSPECTOR OF POLICE, CHAKKUVALLI
RP NO. 479 OF 2024
4
POLICE STATION, KOLLAM, PIN - 690520
11 THE EXECUTIVE ENGINEER
NATIONAL HIGHWAY AUTHORITY,
THIRUVANANTHAPURAM, PIN - 695001
12 RAJU P.J
LOVE DALE, THEKKEMURI, SOORANADU NORTH
P.O., KOLLAM, PIN - 690561
13 ASHRAF
KUZHIYILA KIZHAKKATHIL, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690561
14 RASHEED H
KUZHIYATHU PANDINJATTATHIL, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690561
15 REJI
RIYAS BHAVANAM, THEKKEMURI, SOORANADU
NORTH P.O., KOLLAM, PIN - 690561
16 BABU P
CHARUVILA PUTHENVEEDU, THEKKEMURI,
SOORANADU NORTH P.O., KOLLAM, PIN - 690561
BY ADV.
SRI.RIYAL DEVASSY, GP
SRI.M.R.SASITH
THIS REVIEW PETITION HAVING COME UP FOR
ADMISSION ON 24.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
RP NO. 479 OF 2024
5
P.V.KUNHIKRISHNAN, J.
------------------------------
R.P. No. 479 of 2024
----------------------------------------------
Dated this the 24th day of May, 2024
ORDER
Today when the matter came up for
consideration, the learned counsel appearing for the
Review petitioner submitted that the statement
made by the counsel appearing for the Panchayath
that the place in front of the building of the writ
petitioner is not a parking place allotted to the
autorickshaw is factually incorrect. The Review
petitioner produced Annexure 1 contract carriage
permit.
2. In the light of the above submission, I
think the judgment is to be reviewed and the Writ
petition is to be reconsidered.
Therefore, the Review petition is allowed. The
RP NO. 479 OF 2024
judgment dated 21.02.2024 in W.P.
(C)No.2730/2020 is recalled. The writ petition is
restored to file.
Sd/-
P.V.KUNHIKRISHNAN
DM JUDGE
RP NO. 479 OF 2024
PETITIONER ANNEXURES
ANNEXURE 1 A TRUE COPY OF THE PERMIT ISSUED
TO PETITIONER NO.14
ANNEXURE 2 TRUE COPY OF THE OBJECTIONS FILED
BY MEMBERS OF RESPONDENT NO. 2 AND
3 PANCHAYATH
RESPONDENTS EXHIBITS :NIL
//TRUE COPY// PA TO JUDGE
