Fr. Laiju Markose vs St. Mary'S College Manarcaud
2024 Latest Caselaw 13449 Ker

Kerala High Court

Fr. Laiju Markose vs St. Mary'S College Manarcaud on 24 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

RP No.530/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                  THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
               Friday, the 24th day of May 2024 / 3rd Jyaishta, 1946
                                 RP NO. 530 OF 2024
         AGAINST JUDGMENT DATED 10.01.2024 IN WA 2205/2023 OF THIS COURT
   REVIEW PETITIONER(S)/PERSON SEEKING LEAVE TO FILE REVIEW:

          FR. LAIJU MARKOSE AGED 44 YEARS S/O MARKOSE, PADIYARA HOUSE,
          PANACHIKKADU VILLAGE, PATHAMUTTAM KARA, PATHAMUTTAM P.O, KOTTAYAM -,
          PIN - 686532

        BY ADVS.MATHEW JOHN (K),ABY J AUGUSTINE,
   RESPONDENT(S)/APPELLANTS 1 AND 2 AND RESPONDENTS 1 TO 7 IN THE WRIT APPEAL:

      1. ST. MARY'S COLLEGE MANARCAUD REPRESENTED BY THE MANAGER, MANARCAUD,
         MALAM P.O., KOTTAYAM,, PIN - 686101
      2. PRINCE ELIAS MANAGER, ST. MARY'S COLLEGE, MALAM, MANARCAD, KOTTAYAM
         - RESIDING AT PAZHAYADATHUVAYALIL HOUSE, MALAM P.O, MANARCAD,
         KOTTAYAM,, PIN - 686019
      3. STATE OF KERALA REPRESENTED BY THE SECRETARY, HIGHER EDUCATION
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,, PIN -
         695001
      4. THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF
         COLLEGIATE EDUCATION, 6TH FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O.,
         THIRUVANANTHAPURAM,, PIN - 695033
      5. THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DEPUTY
         DIRECTOR OF COLLEGIATE EDUCATION, NEAR FIRE AND RESCUE STATION,
         VAYASKARAKUNNU, PALACE ROAD, KOTTAYAM,, PIN - 686001
      6. MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR, PRIYADARSINI
         HILLS, ATHIRAMPUZHA, KOTTAYAM DISTRICT,, PIN - 686560
      7. MATHEW P. T , S/O KORAH THOMAS, PADIYARA HOUSE, MALAM P. O.,
         MANARCAUD, KOTTAYAM, PIN - 686019
      8. M.I.JOSE, OOROTTUKALAYIL AGED 64 YEARS, S/O.(LATE) M.I.IPE,
         TRUESTEE, ST.MARY'S JACOBITE SYRIAN CATHEDRAL (FORMERLY ST.MARY'S
         JACOBITE SYRIAN CHURCH), MANARCAUD (P.O.), KOTTAYAM,, PIN - 686019
      9. BINU T.JOY, THAZHATHEDATHU, AGED 47 YEARS, S/O.(LATE) T.AJOY,
         TRUESTEE, ST.MARY'S JACOBITE SYRIAN CATHEDRAL, (FORMERLY ST.MARY'S
         JACOBITE SYRIAN CHURCH), MANARCAUD (P.O.), KOTTAYAM, PIN 686 019.,
         PIN - 686019

    BY ADVS.M/S. ACHUTH KYLAS, R.MAHESH MENON, SACHIN P.K, SREEDEVI
    KYLASANATH & VARGHESE XAVIER FOR R1 AND R2

    BY GOVERNMENT PLEADER FOR R3 TO R5


        This Review petition having come up for orders on 24.05.2024, the
   court on the same day passed the following:
 RP No.530/2024                              2/2




                                       ORDER

Party respondents seek time to file counter. In the meanwhile, the Director of Collegiate Education shall keep in abeyance appointments for a period of three weeks.

Post on 3/7/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

24-05-2024 /True Copy/ Assistant Registrar