Deepkumar vs Jinu. I.J
2024 Latest Caselaw 13361 Ker

Kerala High Court

Deepkumar vs Jinu. I.J on 23 May, 2024

OP(C) No.286/2024                              1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE G.GIRISH

                Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                                 OP(C) NO. 286 OF 2024

        EA 808/2022 in EP 276/2017 IN OS 580/2012 OF I ADDITIONAL SUB COURT,
                                 THIRUVANANTHAPURAM

   PETITIONER/PETITIONER IN IA/JUDGMENT DEBTOR/DEFENANT:

          DEEPKUMAR, AGED 42 YEARS, S/O N.KOLAPPAN, T.C 18/66 (2), THIRUMALA
          PO, THIRUMALA, THIRUVANANTHAPURAM, PIN - 695006

   RESPONDENT/COUNTER PETITIONER/IN IA DECREE HOLDER/PLAINTIFF:

          JINU. I.J, AGED 40 YEARS, S/O JAMALUDDIN, RAFEEQUE VILLA, MANACAUD,
          THIRUMALA, THIRUMALA PO,THIRUVANANTHAPURAM, PIN - 695006


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No.276/2017 in OS No.580/2012 on the file of
   the Additional Sub Court, Thiruvananthapuram, pending disposal of Original
   Petition (Civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   22.03.2024 and upon hearing the arguments of SRI.G.S.REGHUNATH, Advocate
   for the petitioner and of M/S NAVEEN T, VINOD RAJAN, CHITHRA
   CHANDRASEKHARAN, V.S. ABHISHEK & BIJI A MANIKOTH, Advocates for the
   respondent, the court passed the following:

                                        O R D E R

Post on 13.6.2024. Interim order is extended till then.

Sd/- G.GIRISH, JUDGE

23-05-2024 /True Copy/ Assistant Registrar