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The Director Of Industries And Commerce vs S.Radhakrishnan
2024 Latest Caselaw 13332 Ker

Citation : 2024 Latest Caselaw 13332 Ker
Judgement Date : 23 May, 2024

Kerala High Court

The Director Of Industries And Commerce vs S.Radhakrishnan on 23 May, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.530/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE THE CHIEF JUSTICE MR.A.J.DESAI
                                          &
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
              Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                                 WA NO. 530 OF 2024
       AGAINST JUDGMENT DATED 11.09.2023 IN WP(C) 14407/2021 OF THIS COURT
   APPELLANT(S)/RESPONDENTS IN WPC:

      1. THE DIRECTOR OF INDUSTRIES AND COMMERCE, 3RD FLOOR, VIKAS BHAVAN,
         THIRUVANANTHAPURAM-695033., PIN - 695033
      2. THE GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE, PALAKKAD-678001.,
         PIN - 678001
      3. STATE OF KERALA REPRESENTED BY SECRETARY, DEPARTMENT INDUSTRIES AND
         COMMERCE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001., PIN -
         695001

    BY GOVERNMENT PLEADER

   RESPONDENT(S)/PETITIONER IN WPC:

          S.RADHAKRISHNAN, AGED 68 YEARS S/O. LATE K. SIVASANKARAN, RESIDING
          AT KALATHIL AVENUE, WEST YAKKARA, PALAKKAD DISTRICT-678001., PIN -
          678001

    BY ADV.RAJESH SIVARAMANKUTTY

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of Judgment dated 11.09.2023 in
   WP(C) No. 14407/2021, pending disposal of the Writ Appeal.
        This Writ Appeal coming on for orders on 23.05.2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Admit.

Advocate Rajesh Sivaramankutty takes notice for the respondent.

Post on 12.08.2024.

Sd/- A.J.DESAI CHIEF JUSTICE

Sd/- V.G.ARUN JUDGE

23-05-2024 /True Copy/ Assistant Registrar

 
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