Dinesh Kumar K vs Union Of India
2024 Latest Caselaw 13330 Ker

Kerala High Court

Dinesh Kumar K vs Union Of India on 23 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                       WP(C) NO. 10545 OF 2024
PETITIONER:

            DINESH KUMAR K
            AGED 52 YEARS
            S/O BALAN, KANIYANA HOUSE,
            NEAR OUTHIYEDATH SREEKRISHNA TEMPLE, PO PERUMANA,
            KOZHIKODE, KERALA, PIN - 673 019

            BY ADV MILLU DANDAPANI
RESPONDENTS:

    1       UNION OF INDIA
            REPRESENTED BY INCOME TAX COMMISSIONER, INCOME TAX
            DEPARTMENT, NORTH BLOCK, SECRETARIAT BUILDING,
            NEW DELHI, PIN - 110 001

    2       STATE OF KERALA
            REPRESENTED BY THE SECRETARY, GST DEPARTMENT, FIRST
            FLOOR, TAX TOWER, KARAMANA PO THIRUVANANTHAPURAM,
            KERALA, PIN - 695 002

    3       ENFORCEMENT DIRECTORATE
            DEPARTMENT OF REVENUE, REPRESENTED BY ITS JOINT
            DIRECTOR SRI. DINESH PARUCHHURI KANOOS CASTLE,
            MULLASSERY CANAL ROAD WEST (A K SESHADRI ROAD)
            COCHIN, PIN - 682 011

    4       INDIAN COOPERATIVE CREDIT SOCIETY
            8/1 SUNDERMURTHY ROAD, COX TOWN, BANGALORE-560005 WITH
            REGIONAL OFFICE AT CITY CASTLE BUILDING, 2ND FLOOR,
            EAST FORT, THISSUR REPRESENTED BY ITS CHAIRMAN SOJAN
            AVIRACHAN., PIN - 680 005

            BY ADVS.
            JAISHANKAR V.NAIR
            N.ANAND
            RAJESH O.N.(K/000086/2019)
            ROY ANTONY(K/000748/2023)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10545 OF 2024
                                      2




                                T.R.RAVI.J
             -------------------------------------------------------
                        WP(C) No.10545 of 2024
           --------------------------------------------------------
                Dated this the 23rd day of May, 2024


                               JUDGMENT

The counsel for the petitioner seeks permission to

withdraw the writ petition.

Permission granted. The writ petition is hence

dismissed as withdrawn.

Sd/-

T.R.RAVI

JUDGE sn