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Abbas P.A vs The Secretary
2024 Latest Caselaw 12141 Ker

Citation : 2024 Latest Caselaw 12141 Ker
Judgement Date : 10 May, 2024

Kerala High Court

Abbas P.A vs The Secretary on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.16494/2024                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                            WP(C) NO. 16494 OF 2024(J)
   PETITIONERS:

      1. ABBAS P.A., AGED 63 YEARS, PLAMOOTTIL, KAVUMKARA KARA, VELLURKUNNAM
         VILLAGE, MUVATTPUZHA., PIN - 686673

    AND ANOTHER

   RESPONDENTS:

      1. THE SECRETARY, TALUK LEGAL SERVICES COMMITTEE, MUVATTUPUZHA,
         ERNAKULAM DISTRICT, PIN - 686661

    AND 2 OTHERS

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext.P6 award and Ext.P9 judgment till the
   disposal of this Writ Petition.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   25/04/2024 and upon hearing the arguments of SRI.KALAM PASHA B., Advocate
   for the petitioners, the court passed the following:
                                      ORDER

Await service of notice.

Interim order is extended by one month.

Post on 07-06-2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

10-05-2024 /True Copy/ Assistant Registrar

 
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