Jalaludeen K vs Veliyam Grama Panchayat
2024 Latest Caselaw 12106 Ker

Kerala High Court

Jalaludeen K vs Veliyam Grama Panchayat on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
          FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
                       CON.CASE(C) NO. 954 OF 2024
 AGAINST THE JUDGMENT DATED 01.03.2024 IN WP(C) NO.12237 OF 2023 OF
                          HIGH COURT OF KERALA
PETITIONER/ PETITIONER IN WPC 12237/2023:

             JALALUDEEN K.
             AGED 65 YEARS
             S/O. KUNJU MAIDEEN KUNJU, CHARUVILA PUTHEN VEEDU,
             VELIYAM (WEST) P.O., KOLLAM DISTRICT, PIN - 691 540.

             BY ADV PHILIP J.VETTICKATTU


RESPONDENTS/ RESPONDENTS IN WPC 12237/2023:

     1       VELIYAM GRAMA PANCHAYAT
             VELIYAM P.O. KOLLAM DISTRICT, REPRESENTED BY THE
             SECRETARY,, PIN - 691 537.

     2       THE SECRETARY
             VELIYAM GRAMA PANCHAYAT, VELIYAM P.O. KOLLAM DISTRICT,
             PIN - 691 537.

     3       ADDL. R3-SMT.HASEENA N.,
             AGE AND NAME OF FATHER IS NOT KNOWN TO THIS
             PETITIONER, ASSISTANT SECRETARY AND NOW IN CHARGE OF
             SECRETARY, VELIYAM GRAMA PANCHAYAT, VEIYAM P.O,
             KOLLAM DISTRICT, PIN - 691 537. ADDL.R3 IS IMPLEADED AS
             PER ORDER DATED 19.04.2024 IN IA 1/2024 IN COC 954/2024.

             BY ADV M.R.SASITH



         THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt Case (C) No.954 of 2024

                                   2



                            JUDGMENT

It is submitted by the learned Counsel on both

sides that the directions in Annexure A1 judgment have

been complied with. Accordingly, the Contempt Case

(Civil) is closed.

Sd/-

MURALI PURUSHOTHAMAN, JUDGE

S.M.K. Contempt Case (C) No.954 of 2024

APPENDIX OF CON.CASE(C) 954/2024

PETITIONER'S ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN WP(C)12237/23 DATED 1-03-2024.

ANNEXURE A2 TRUE COPY OF APPLICATION FOR RENEWAL OF LICENSE DATED 26-3-2024 ALONG WITH COVERING LETTER AND ITS ACKNOWLEDGEMENT DATED 26-03-

ANNEXURE A3 TRUE COPY OF DEMAND DRAFT OF RS.15,000/-

TAKEN BY THE PETITIONER TOWARDS APPLICATION FEE DATED 26-03-2024.

RESPONDENTS' ANNEXURES

Annexure-R2(a) TRUE COPY OF THE LICENSE ISSUED BY THIS 2ND RESPONDENT TO THE PETITIONER DATED 29/4/2024.