Ramachandran vs State Of Kerala
2024 Latest Caselaw 11931 Ker

Kerala High Court

Ramachandran vs State Of Kerala on 3 May, 2024

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE G.GIRISH
            Friday, the 3rd day of May 2024 / 13th Vaisakha, 1946
                CRL.M.APPL.NO.1/2024 IN CRL.A NO. 750 OF 2024
     SC (NDPS) 57/2018 OF SPECIAL COURT FOR NDPS ACT CASES, THODUPUZHA
APPLICANT/APPELLANT:

     RAMACHANDRAN ,AGED 47 YEARS , S/O. VASU, CHOKRUMUDY, BISONVALLEY
     KARA, BISONVALLEY VILLAGE, BISONVALLEY P.O., IDUKKI DISTRICT , PIN -
     685565

RESPONDENT/RESPONDENT:

     STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
     KERALA, ERNAKULAM - 682031


     Application praying that in the circumstances stated therein the

High Court be pleased to suspend the sentence of the applicant/appellant

in the judgment of the Special Judge for NDPS Act cases ,Thodupuzha dated

11.04.2024 in S.C.(NDPS) No.57/2018 ,pendong disposal of the above

Criminal Appeal , in the interest of justice.



     This Application coming on for orders upon perusing the application

nd upon hearing the arguments of   SRI.LATHEESH SEBASTIAN, Advocate for the

petitioner and of the PUBLIC PROSECUTOR for the respondent, the court

passed the following:


             p.t.o
                                  G.GIRISH, J.
                    =========================
                           CRL.A No.750 of 2024
                   ==========================
                     Dated this the 3rd day of May, 2024

                                       ORDER

Heard the learned counsel for the petitioner and the learned

Public Prosecutor.

The sentence imposed by the Trial Court shall stand

suspended on execution of a bond for Rs.50,000/- (fifty thousand

only) by the appellant with two solvent sureties each for the like

amount, and on deposit of the entire fine amount before the Trial

Court within 30 days after release.

Post on 22.05.2024

Sd/-

G.GIRISH, JUDGE

anm

03-05-2024 /True Copy/ Assistant Registrar