Anoop. K vs State Of Kerala
2024 Latest Caselaw 11915 Ker

Kerala High Court

Anoop. K vs State Of Kerala on 3 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
        FRIDAY, THE 3RD DAY OF MAY 2024 / 13TH VAISAKHA, 1946
                        WP(C) NO. 14160 OF 2024
PETITIONER:

           ANOOP. K.,
           AGED 33 YEARS
           S/O KRISHNANKUTTY, KUMARAPILLY HOUSE, KADUKUTTY
           VILLAGE, CHALAKKUDY TALUK, ANNANADU P.O., THRISSUR
           DISTRICT, PIN - 680309
           BY ADV ANOOP. K.,(Party-In-Person)


RESPONDENTS:

    1      STATE OF KERALA,
           REPRESENTED BY SECRETARY, DEPARTMENT OF
           INDUSTRIES,GOVERNMENT SECRETARIAT, THINRVANANTHAPURAM,
           PIN - 695001
    2      KERALA STATE BAMBOO CORPORATION LTD,
           POST BOX NO. 20, ANGAMALY SOUTH P.O, REP BY ITS
           MANAGING DIRECTOR, PIN - 683573
    3      MANAGING DIRECTOR,
           KERALA STATE BAMBOO CORPORATION LTD, POST BOX NO.20,
           ANGAMALY SOUTH P.O,, PIN - 683573
    4      THE CHAIRMAN,
           DIRECTOR BOARD OF KERALA STATE BAMBOO COXPORATION
           LTD,POST BOX NO. 20, ANGAMALY SOUTH P.O,, PIN - 683573
           SMT.LATHA ANAND, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14160 OF 2024
                                 2

                           JUDGMENT

The petitioner is present in person. He submitted that he

has recieved the entire salary till March, 2024. This submission is

recorded and the Writ Petition is closed.

sd/-

DR. KAUSER EDAPPAGATH JUDGE Nsd WP(C) NO. 14160 OF 2024

APPENDIX OF WP(C) 14160/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 24.03.2023 IN WPC NO. 21988/2021 PASSED BY THIS HON'BLE COURT Exhibit P2 TRUE COPY OF THE APPOINTMENT ORDERWITH REFERENCE NO. KSBC/MD/EPF/2023-24/2005 DATED 04.05.2023 Exhibit P3 TRUE COPY OF THE OFFER LETTER WITH REFERENCE NO. KSBC/MD/RECR/2023-24/1974 DATED 20.04.2023 Exhibit P4 TRUE COPY OF THE SALARY SLIP FOR THE MONTH JANUARY 2024 Exhibit P5 TRUE COPY OF THE REQUEST FOR SALARY DUE ON 16.09.2023 VIA EMAIL Exhibit P6 TRUE COPY OF THE REPLAY LETTER OF MANAGING DIRECTOR REFERENCE NO. KSBC/MD/2023/2390 DATED 08.12.2023 Exhibit P7 TRUE COPY OF THE STANDING ORDER OF THE COMPANY Exhibit P8 TRUE COPY OF THE TREATMENT DETAILS INCLUDING BILL OF PAYMENTS AND DISCHARGE SUMMERY DATED 18.03.2024 Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE GOLD LOAN DATED 14.03.2024 FROM SOUTH INDIAN BANK Exhibit P10 TRUE COPY OF THE LETTER INFORMING URGENTLY TO PAY SALARY THROUGH EMAIL ON 14.03.2024 AT 8.00 AM Exhibit P11 TRUE COPY OF THE ORDER TO REGULARISE BACKDOOR APPOINTMENTS REFERENCE NO.KSBC/MD/P&A DEPT/2023-24 DATED 07.09.2023 & NO.KSBC/MD/P&A DEPT/2023-24/2210 DATED 07.09.2023 Exhibit P12 TRUE COPY OF THE RTI APPLICATION ON 22.09.2023 Exhibit P13 TRUE COPY OF THE REPLAY LETTER FROM PIO WITH REFERENCE NO. KSBC/RTI/2023-24/2292 DATED 21.10.023 Exhibit P14 TRUE COPY OF THE RTI APPEAL ON 02.11.2023 Exhibit P15 TRUE COPY OF THE REPLAY OF APPELLATE AUTHORITY WITH REFERENCE NO. KSBC/RTI/2023- 24/2374 DATED 30.11.2023