Josco @ Ouseph vs The Authorized Officer
2024 Latest Caselaw 8788 Ker

Kerala High Court

Josco @ Ouseph vs The Authorized Officer on 27 March, 2024

Author: N. Nagaresh

Bench: N.Nagaresh

WP(C) No.8111/2024                      1/3                       Order Date : 27-03-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
            Wednesday, the 27th day of March 2024 / 7th Chaithra, 1946
                              WP(C) NO. 8111 OF 2024
   PETITIONER:

          JOSCO @ OUSEPH, AGED 65 YEARS, S/O.KURIAN, PUTHOOKKARA HOUSE,
          ERUMAPPETTY.P.O., THRISSUR DISTRICT, PIN - 680584

   RESPONDENTs:

      1. THE AUTHORIZED OFFICER KERALA STATE CO-OPERATIVE BANK LTD.,
         SAHAKARANA SATHABDI MANDIRAM, TUDA ROAD, KOVILAKATHUMPADAM,
         THIRUVAMBADI.P.O., THRISSUR, PIN - 680022
      2. THE BRANCH MANAGER KERALA STATE CO-OPERATIVE BANK LTD., ERUMAPPETTY
         BRANCH, ERUMAPPETTY.P.O., THRISSUR DISTRICT, PIN - 680584

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings in pursuance to Ext.P1 and Ext.P6
   notices, pending disposal of the above writ petition
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   01.03.2024 and upon hearing the arguments of           M/S. C.A.CHACKO,
   C.M.CHARISMA, BABU V.P. & ABHIRAMI PRASAD, Advocates for the petitioner,
   the court passed the following:
 WP(C) No.8111/2024                           2/3                              Order Date : 27-03-2024




                                      N. NAGARESH, J.
                             --------------------------------------------
                                  W.P.(C) No.8111 of 2024
                          -------------------------------------------------
                         Dated this the 27th day of March, 2024


                                            ORDER

Interim order is extended by two months, if the amount

ordered as per order dated 01.03.2024 is deposited.

Post on 24.05.2024.

Sd/-

N. NAGARESH JUDGE ams WP(C) No.8111/2024 3/3 Order Date : 27-03-2024

APPENDIX OF WP(C) 8111/2024 Exhibit P1 TRUE COPY OF POSSESSION NOTICE DATED 4/1/2021 ISSUED BY 1ST RESPONDENT Exhibit P2 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT IN WP(C)NO.508/2021 DATED 8/1/2021 Exhibit P3 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT IN WP(C)NO.7411/2022 DATED 7/3/2022 Exhibit P4 TRUE COPY OF RELEVANT PAGES OF PETITIONER'S PASSBOOK Exhibit P5 TRUE COPY OF RECEIPT DATED 31/10/2022 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF NOTICE ISSUED BY ADVOCATE COMMISSIONER IN