V.C.Antony vs Kizhakkambalam Grama Panchayath
2024 Latest Caselaw 8759 Ker

Kerala High Court

V.C.Antony vs Kizhakkambalam Grama Panchayath on 27 March, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 9398 OF 2015               1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                          WP(C) NO. 9398 OF 2015
PETITIONER/S:

      1        V.C.ANTONY
               AGED 63 YEARS
               S/O.CHACKO, VADAKKEDATHVETTOM HOUSE, PAZHANGAD,
               KIZHAKKAMPALAM P.O., ERNAKULAM DISTRICT.

      2        SARASAN
               S/O.THANKAPPAN, PALLATH HOUSE, EDATHALA NORTH P.O.,
               ERNAKULAM DISTRICT.

               BY ADVS.
               DR.GEORGE ABRAHAM
               SRI.RENNY AUGUSTINE



RESPONDENT/S:

      1        KIZHAKKAMBALAM GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY, KIZHAKKAMPALAM P.O.
               ERNAKULAM DISTRICT, PIN : 683 562

      2        THE SECRETARY
               KIZHAKKAMPALAM GRAMA PANCHAYATH, KIZHAKKAMPALAM
               P.O., ERNAKULAM DISTRICT, PIN : 683 562.

      3        C.P.JACOB
               S/O.PAILEE, CHAKKACHAN HOUSE, PAZHANGAD,
               KIZHAKKAMPALAM P.O., ERNAKULAM DISTRICT, PIN : 683
               562.
 WP(C) NO. 9398 OF 2015                 2


      4        JOHNY
               S/O.CHAKKACHAN HOUSE, PAZHANGAD, KIZHAKKAMPALAM
               P.O., ERNAKULAM DISTRICT, PIN : 683 562

      5        TALUK SURVEYOR
               KUNNATHUNADU TALUK, PERUMBAVOOR P.O., ERNAKULAM
               DISTRICT.

               BY ADVS.
               SHRI.THOMAS GEORGE, SC, KIZHAKKAMBALAM GRAMA
               PANCHAYAT
               SRI.M.M.MONAYE
               SRI.M.PAUL VARGHESE
               SHRI.ABRAHAM P.MEACHINKARA, SC, KIZHAKKAMBALAM GRAMA
               PANCHAYAT




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.03.2024,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 9398 OF 2015              3




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                     W.P.(C.) No. 9398 of 2015
                    --------------------------------------
               Dated this the 27th day of March, 2024


                               JUDGMENT

The counsel for the petitioners submitted that the

petitioners obtained the number after regularising the

construction. Hence, this writ petition can be closed.

Therefore, this writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 9398/2015

PETITIONER EXHIBITS

EXT.P-1: A PHOTOGRAPH SHOWING THE BUILDING CONSTRUCTED BY THE IST PETITIONER IN HIS PROPERTY.

EXT.P-2: TRUE COPY OF THE OWNERSHIP CERTIFICATE DATED 7.12.2010 ISSUED BY THE IST RESPONDENT GRAMA PANCHAYATH.

EXT.P-3: TRUE COPY OF THE JUDGEMENT DATED 25.6.2014 PASSED BY THIS HON'BLE COURT IN

EXT.P-4: TRUE COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT ON 13.3.2015 BASED ON EXT.P3 JUDGEMENT

EXT.P-4(A): TRUE COPY OF THE ENGLISH VERSION OF EXT.P4

EXT.P-5: TRUE COPY OF THE ORDER NO.AS 4936(1)/14 DATED 13.3.2015 ISSUED BY THE 2ND RESPONDENT

EXT.P-5(A): TRUE COPY OF THE ENGLISH VERSION OF EXT.P5

RESPONDENT EXHIBITS

EXHIBIT R2(a) A TRUE COPY OF THE RELEVANT PAGE OF THE RESOLUTION NO111 DATED 25.01.1997

EXHIBIT R2(b) A TRUE COPY OF THE RELEVANT PAGE OF THE ASSET REGISTER OF THE 2ND RESPNDENT

PANCHAYAT

EXHIBIT R(c) A TRUE COPY OF THE RELEVANT PAGE OF THE RESOLUTION NO.11(17) DATED 05/02/2006 OF THE 2ND RESPONDENT

EXHIBIT R(d) A TRUE COPY FO THE RELEVANT PAGE OF THE RESOLUTION NO.11 (2) DATED 21/08/20076 OF THE 3ND RESPONDENT

EXHIBIT R2(e) A TRUE COPY OF THE COMMUNICATION DATED 07/10/2006 GIVEN TO THE TALUK SURVEYOR.

EXHIBIT R2(f) A TRUE COPY OF THE REPORT DATED O9/03/2015 ALONG WITH SKETCH OF THE ADDL.TAHSILDAR, KUNNATHUNADU