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Kerala State Electricity Board Ltd vs The Kerala State Electricity Appellate ...
2024 Latest Caselaw 8755 Ker

Citation : 2024 Latest Caselaw 8755 Ker
Judgement Date : 27 March, 2024

Kerala High Court

Kerala State Electricity Board Ltd vs The Kerala State Electricity Appellate ... on 27 March, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                 WP(C) NO. 17756 OF 2020
PETITIONER:

         KERALA STATE ELECTRICITY BOARD LTD
         VYDYUTHI BHAVANAM, PATTOM,
         THIRUVANANTHAPURAM,
         REPRESENTED BY ITS SECRETARY.

         BY ADV B.PREMOD


RESPONDENTS:

   1     THE KERALA STATE ELECTRICITY
         APPELLATE AUTORITY
         (CONSTITUTED UNDER SECTION 127 OF
         THE ELECTRICITY ACT 2003) CC.51/52,
         NEAR 110 KV SUB STATION, VYTTILA,
         KOCHI, 682 019.

   2     THE ASSISTANT EXECUTIVE ENGINEER
         ELECTRICAL SUB DIVISION, KSEBL
         MANCKAVE, KOZHIKODE DISTRICT-673 007.

   3     SANKARANARAYANAN C.P.
         VOLGA CORNER, 13/1953 M N ROAD,
         CHALAPPURAM, KOZHIKODE-673 002.

         BY ADVS.
         SRI.V.V.SURENDRAN
         SRI.P.A.HARISH


     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 27.03.2024, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.17756 of 2020

                               :2:




                       JUDGMENT

Dated this the 27th day of March, 2024

Counsel for the petitioner seeks leave to withdraw the

writ petition.

The writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 17756/2020

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE MAHAZAR DATED 12.3.2019 EXHIBIT P2 THE TRUE COPY OF THE PROVISIONAL BILL ISSUED TO THE CONSUMER DATED 14.3.2019.

EXHIBIT P3 THE TRUE COPY OF THE OBJECTION FIELD BY THE 3RD RESPONDENT CONSUMER DATED 6.5.2019.

EXHIBIT P4 THE TRUE COPY OF THE FINAL ASSESSMENT ORDER ISSUED BY THE 2ND RESPONDENT ASSESSING OFFICER DATED 10.4.2019. EXHIBIT P5 THE TRUE COPY OF THE APPEAL MEMORANDUM SUBMITTED BY THE 3RD RESPONDENT BEFORE THE KERALA STATE ELECTRICITY APPELLATE AUTHORITY DATED 11.5.2019.

EXHIBIT P6 THE TRUE COPY OF THE ORDER OF THE KERALA STATE ELECTRICITY APPELLATE AUTHORITY DATED 5.8.2019.

 
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