Manikantan N vs State Of Kerala
2024 Latest Caselaw 8677 Ker

Kerala High Court

Manikantan N vs State Of Kerala on 27 March, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                    THE HONOURABLE MR. JUSTICE SATHISH NINAN

         WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946

                             WP(C) NO. 29923 OF 2018

PETITIONERS:

     1         MANIKANTAN N.
               AGED 42 YEARS
               S/O NARAYANAN PILLAI, WORKER, KERALA WATER AUTHORITY, WATER
               SUPPLY SECTION, KATTAKADA, THIRUVANANTHAPURAM, RESIDING AT
               NARAYANA VILASAM, PARASUVAIKAL P O, PARASSALA,
               THIRUVANANTHAPURAM, PIN - 695502

     2         VINUKUMAR S.N.,
               AGED 41 YEARS
               S/O.SUNDARAN S., PUMP OPERATOR, KERALA WATER AUTHORITY, PTP
               PLANT, THIRUVANANTHAPURAM, RESIDING AT T.C.37/613, W.S.R.A.205-
               B, LEKSHMI NIVAS, WEST FORT, FORT P.O., THIRUVANANTHAPURAM
               695023.

     3         VINCENT A.,
               AGED 53 YEARS
               S/O.ALPHONSON J., WORKER, KERALA WATER AUTHORITY, KUNDAMANKAVU
               PUMP HOUSE, THIRUVANANTHAPURAM, RESIDING AT MOLLI NIVAS,
               PANAVILLA, POWDIKKONAM P.O., THIRUVANANTHAPURAM.

     4         SURESAN P.K.,
               AGED 50 YEARS
               S/O. KANARAN P.K., METER READER, KERALA WATER AUTHORITY, PTP
               SUB DIVISION, KARAMANA SECTION, THIRUVANANTHAPURAM, PERMANENT
               RESIDENT AT POOTHANARUZHIYIL VEEDU, KOLAKAD P.O., ATHOLI,
               KOZHIKODE-673315

     5         G.MAHENDRAN NAIR,
               AGED 34 YEARS
               S/O. GOPINATHAN NAIR, WORKER, KERALA WATER AUTHORITY,
               THRIKKANNAPURAM PUMP HOUSE, THIRUVANANTHAPURAM, RESIDING AT
               VRINDAVANAM, PIRAMBINKOTTUKONAM, VALIYARATHALA, NARUVAMOODU
               P.O., THIRUVANANTHAPURAM-695528

     6         SAMKUTTY A.,
               AGED 45 YEARS
               S/O. APPUKUTTAN, WORKER, KERALA WATER AUTHORITY, PTP TREATMENT
               PLANT, THIRUVANANTHAPURAM, RESIDING AT SK SADANAM, CHOZHIACODE,
               ANTHIYOORKONAM, KOLLODE P.O., THIRUVANANTHAPURAM

     7         SHAN VARGHESE V.,
               AGED 31 YEARS
 WP(C) NO.29923 OF 2018


                             2




          S/O. VARGHESE, REVENUE ATTENDER/BILL
          COLLECTOR/BILLING, KERALA WATER AUTHORITY,
          NEYYATTINKARA DIVISION, THIRUVANANTHAPURAM,
          RESIDING AT LOVE NEST, KUTTIKADU, KUNNATHUKAL,
          KARAKONAM P.O., NEYYATTINKARA,
          THIRUVANANTHPAURAM 695504

    8     VIJAYAKUMARAN NAIR V.T.,
          AGED 52 YEARS
          S/O. VELAYUDHAN PILLAI, METER READER, KERALA
          WATER AUTHORITY, PARASSALA SECTION,
          THIRUVANANTHAPURAM, RESIDING AT VIYSHNAVAM,
          KADAVATTARAM, OLATHANNI, NEYYATTINKARA P.O.,
          THIRUVANANTHAPURAM

    9     SANTHOSH KUMAR L.,
          AGED 37 YEARS
          SON OF GEORGE R., CLERK, KERALA WATER AUTHORITY,
          WATER SUPPLY SECTION, KATTAKADA,
          THIRUVANANTHAPURAM, RESIDING AT SANTHOSH BHAVAN,
          KARIKKAKATHU MELE, PUTHEN KAVUVILA, KUVALASSERY
          P.O., THIRUVANANTHAPURAM, KERLA 695512

   10     LEENA LALI S., WIFE OF THE LATE SUNILKUMAR,
          AGED 40 YEARS
          WIFE OF THE LATE SUNILKUMAR, METER READER,
          KERALA WATER AUTHORITY, PONGUMOODU SECTION,
          THIRUVANANTHAPURAM, RESIDING AT CHARUVILA VEEDU,
          KOLIYOOR, MUTTACAUD P.O., THIRUVANANTHAPURAM-
          695523

   11     RAJAN V.,
          AGED 48 YEARS
          SON OF VELAPPAN K., METER READER, KERALA WATER
          AUTHORITY, KARAMANA SECTION, THIRUVANANTHAPURAM,
          RESIDING AT ELLUVILAKADAYARA VEEDU,
          UDIYANKULANGARA, AMARAVILA P.O.,
          THIRUVANANTHAPURAM

   12     T.SURESH KUMAR,
          AGED 50 YEARS
 WP(C) NO.29923 OF 2018


                             3




          SON OF THANKAPPAN NAIR, PUMP OPERATOR, KERALA
          WATER AUTHORITY, KUNDAMANKADAVU PUMP HOUSE,
          THIRUVANANTHAPURAM, RESIDING AT KUNNATHUMELE
          PUTHENVEEDU, CHITTIKODU, NARUVAMOODU P.O.,
          THIRUVANANTHAPURAM

   13     MURUGAN K.,
          AGED 42 YEARS
          SON OF KRISHNAN CHETTIYAR, PUMP OPERATOR, KERALA
          WATER AUTHORITY, MANALAYAM TREATMENT PLANT,
          THIRUVANANTHAPURAM, RESIDING AT KALPADAVEEDU, TC
          68/670, THIRUVALLAM P.O., THIRUVANANTHAPURAM-
          695027.

   14     RAJESH BABU V.O.,
          AGED 41 YEARS
          SON OF VELAYUDHAN V., WORKER, KERALA WATER
          AUTHORITY, THRIKKANNAPURAM PUMP HOUSE,
          THIRUVANANTHAPURAM, RESIDING AT TC 52/1452, PREM
          NIVAS, PUZHIKUNNU, INDUSTRIAL ESTATE P.O.,
          THIRUVANANTHAPURAM-695019

   15     KRISHNA KUMAR P.,
          AGED 43 YEARS
          SON OF V.PADMANABHAN NAIR, PUMP OPERATOR, KERALA
          WATER AUTHORITY, BOOSTER PUMPING STATION,
          NETTAYAM, THIRUVANANTHAPURAM, RESIDING AT
          AYYARUVILAVEEDU, KARIPARATHALA, SNRA-63,
          POWUDIKONAM P.O., THIRUVANANTHAPURAM-695588

   16     SHAJI S.,
          AGED 40 YEARS
          SON OF SUKUMARAN C., PUMP OPERATOR, KERALA WATER
          AUTHORITY, NETTAYAM PUMP HOUSE,
          THIRUVANANTHAPURAM, RESIDING AT KODUGANAMCODE
          VEEDU, MARUTHUMMOODU, POTHENCODE P.O.,
          THIRUVANANTHAPURAM 695584

   17     JAIMS R.,
          AGED 52 YEARS
          SON OF RAJAPPAN R., METER READER, KERALA WATER
 WP(C) NO.29923 OF 2018


                             4




          AUTHORITY, KANJIRAMKULAM SECTION,
          THIRUVANANTHAPURAM, RESIDING AT LEELA SADANAM,
          PERUNGALAM P.O., ARINALLORR (VIA) KOLLAM.

   18     THANKAMANI M.,
          AGED 52 YEARS
          DAUGHTER OF FRANCIS, METER READER, KERALA WATER
          AUTHORITY, PALAYAM, THIRUVANANTHAPURAM, RESIDING
          AT PALLAVILAKATHUVEEDU, RC STREET, BALARAMAPURAM
          P.O., THIRUVANANTHAPURAM

   19     BISNA ROBERT,
          AGED 35 YEARS, SON OF N.ROBERT, REVENUE
          ATTENDER/BILL COLLECTOR/BILLING, KERALA WATER
          AUTHORITY, KANJIRAMKULAM SECTION OFFICE,
          THIRUVANANTHAPURAM, RESIDING AT
          OTTAPANAVILAVEEDU, THIRUPURAM P.O.,
          NEYYATINKARA, THIRUVANANTHAPURAM-695133.

   20     BINILKUMAR B.,
          AGED 36 YEARS
          SON OF K.BALAN, REVENUE ATTENDER/BILL COLLECTOR/
          BILLING, KERALA WATER AUTHORITY, PARASSALA
          SECTION OFFICER, THIRUVANANTHAPURAM, RESIDING T
          ASWATHY NIVAS, KADAIVILA, PARASSALA P.O.,
          THIRUVANANTHAPURAM

   21     REEJA M.C.,
          AGED 34 YEARS
          DAUGHTER OF S.MANIYAN, REVENUE ATTENDER/BILL
          COLLECTOR/BILLING, KERALA WATER AUTHORITY,
          KANJIRAMKULAM SECTION OFFICE,
          THIRUVANANTHAPURAM, RESIDING AT PERUNTHANNI
          PUTHANVEEDU, KANJIRAMKULAM P.O.,
          THIRUVANANTHAPURAM-695524.

          BY ADVS.
          KALEESWARAM RAJ
          THULASI K. RAJ(K/000814/2015)
          APARNA NARAYAN MENON(K/385/2021)
          CHINNU MARIA ANTONY(K/3363/2022)
 WP(C) NO.29923 OF 2018


                                  5




RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE ADDITIONAL CHIEF SECREATRY,
            WATER RESOURCES(WATER SUPPLY-B) DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

    2       THE SPECIAL SECRETARY,
            SOCIAL WELFARE AND JUSTICE DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM-695011.

    3       KERALA WATER AUTHORITY
            REPRESENTED BY ITS MANAGING DIRECTOR, JAL
            BHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM
            695001.

    4       THE CHIEF ENGINEER,
            KERALA WATER AUTHORITY, SOUTHERN REGION,
            THIRUVANANTHAPURAM -695001

    5       KERALA STATE HANDICAPPED PERSONS WELFARE
            CORPORATION LTD.
            REPRESENTED BY ITS CHAIRMAN, POOJAPURAM,
            THIRUVANANTHAPURAM-695012

            BY ADVS.

            SRI. BIJOY CHANDRAN, SR. GOVERNMENT PLEADER
            SRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY
            SRI.N.R.SURESH KUMAR
            SRI. P.M.JOHNY



        THIS   WRIT    PETITION   (CIVIL)   HAVING   COME    UP    FOR

ADMISSION      ON   27.03.2024,   THE   COURT   ON   THE    SAME   DAY

DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
             ==========================
              W.P.(C) No.29923 OF 2018
             ==========================
       Dated this the 27th day of March, 2024

                          JUDGMENT

The petitioners were employed on daily wages

in the 3rd respondent authority. Their request

for regularization was turned down as per

Ext.P28 Government Order. The same is under

challenge in this writ petition.

2. Heard the learned Counsel on either side.

3. A reading of Ext.P28 indicates that the

claims of the individual petitioners have not

been considered. The petitioners claim that they

were being employed since the year 1994. The

mode of recruitment of each of the petitioners

have also not been adverted to.

4. In the light of the above, I am of the WP(C) No.29923 OF 2018

opinion that, an opportunity could be afforded

to the petitioners to place their claims

individually before the concerned authority. In

order to enable the same, Ext.P28 is liable to

be quashed.

5. Resultantly, the writ petition is

allowed. Ext.P28 Government Order is quashed.

The 1st respondent shall consider the claims of

the petitioners individually, after affording

an opportunity of hearing to them or their

representative. The petitioners to produce a

copy of this judgment along with a further

representation before the 1st respondent within

a period of one month from the date of receipt

of a copy of this judgment. I make it clear

that the claims are to be considered in the

light of the law laid down by the Apex Court in WP(C) No.29923 OF 2018

Secretary, State of Karnataka and Others v.

Umadevi (3) and Others [2006 (4) SCC (1)].

Sd/-

SATHISH NINAN JUDGE NB/27-3 APPENDIX OF WP(C) 29923/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE LETTER HC/REV/GL/06 DATED 3/4/2007 ADDRESSED BY THE ASSISTANT EXECUTIVE ENGINEER, NEYYATTINKARA TO THE SECRETARY, VRC

EXHIBIT P2 TRUE COPY OF THE LETTER NO.KWA/8/1/94-REF DATED 8/4/1994 ADDRESSED BY THE VRC TO THE ASSISTANT EXECUTIVE ENGINEER, NEYYATTINKARA

EXHIBIT P3 TRUE COPY OF THE LETTER NO.E1-422/98 DATED 11.2000 ADDRESSED TO THE EXECUTIVE ENGINEER, PH DIVISION FROM THE ASSISTANT EXECUTIVE ENGINEER

EXHIBIT P4 TRUE COPY OF THE NOTE NO. 11360/A2/2010/SWD DATED 6/12/2010 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.42/11/ID DATED 17/2/2011 ISSUED BY THE INDUSTRIES (D) DEPARTMENT

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 16/2/2011 ADDRESSED BY THE 5TH RESPONDENT

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 24/2/2013 ADDRESSED BY THE STATE COMMITTEE OF THE KERALA PHYSICALLY CHALLENGED EMPLOYEES UNION ALONG WITH THE REPRESENTATION SUBMITTED BY THE PETITIONERS

EXHIBIT P8 TRUE COPY OF THE LETTER NO. KWA/JB/E3/2785/2013 DATED 15/5/2013 ADDRESSED BY THE 3RD RESPONDENT TO THE EXECUTIVE ENGINEER, WATER SUPPLY DIVISION

EXHIBIT P9 TRUE COPY OF THE FILE NOTES CONTAINING THE ENDT.NO.A1/WSD/1247/03 DATED 16/8/2013 AND ENDT NO.KWA/WSD/N/HC/6/2010 DATED 4/10/2013

EXHIBIT P10 TRUE COPY OF THE LETTER NO.KWA/WSS/KTDA/299/12 DATED 10/10/2013 ADDRESSED TO THE ASSISTANT EXECUTIVE ENGINEER BY THE ASSISTANT ENGINEER, WATER SUPPLY SECTION, KATTAKADA

EXHIBIT P11 TRUE COPY OF THE LETTER NO.KWA/SPLA/GL/138/2011DATED 8/10/2013 ADDRESSED TO THE ASSISTANT EXECUTIVE ENGINEER BY THE ASSISTANT ENGINEER, WATER SUPPLY SECTION, WP(C) No.29923 OF 2018

PARASSALA

EXHIBIT P12 TRUE COPY OF THE LETTER NO.K.W.A/A.E/K.J.M/J.L/129/2013 DATED 10/4/2015 ADDRESSED BY THE ASSISTANT ENGINEER TO THE EXECUTIVE ENGINEER

EXHIBIT P13 TRUE COPY OF THE LETTER NO.KWA/WASSDN/N/HC/6/2010 DATED 24/4/2015 ADDRESSED BY THE ASSISTANT EXECUTIVE ENGINEER TO THE EXECUTIVE ENGINEER, WATER SUPPLY DIVISION, NEYYATTINKARA

EXHIBIT P14 TRUE COPY OF THE LETTER NO.1832/S4/S.C.P.W.D DATED 24/7/2015 ADDRESSED TO THE 1ST RESPONDENT BY THE STATE COMMISSIONERATE FOR PERSONS WITH DISABILITIES

EXHIBIT P15 TRUE COPY OF THE LETTER NO.1983/S4/15/S.C.P.W.D. DATED 30/7/2015 ISSUED BY THE STATE COMMISSIONERATE FOR PERSONS WITH DISABILITIES

EXHIBIT P16 TRUE COPY OF THE MESSAGE ID 23173-1436168-78 DATED 19/2/2016 FROM THE OFFICE OF THE CHIEF MINISTER

EXHIBIT P17 TRUE COPY OF THE LETTER NO.

KWA/JB/HO/SN(O)/1/6/2016 DATED 16/6/2016 ADDRESSED TO ALL THE EXECUTIVE ENGINEERS BY THE 3RD RESPONDENT

EXHIBIT P18 TRUE COPY OF THE LETTER NO. KWA/WSD/ABI/HR DATED 21/6/2016 ISSUED BY THE EXECUTIVE ENGINEER WATER SUPPLY DIVISION

EXHIBIT P19 TRUE COPY OF THE LETTER NO.VRCT/8/1/2014-REF/1028 DATED 7/7/2016 ADDRESSED TO THE 3RD RESPONDENT BY THE VRC

EXHIBIT P20 TRUE COPY OF THE APPLICATION DATED 31/1/2017 SUBMITTED BY THE 13TH PETITIONER UNDER THE RIGHT TO INFORMATION ACT

EXHIBIT P21 TRUE COPY OF THE LETTER NO.KWA/JB/E1-1710/2017 DATED 27/2/2017 ISSUED FROM THE OFFICE OF THE 3RD RESPONDENT WP(C) No.29923 OF 2018

EXHIBIT P22 TRUE COPY OF THE LETTER NO. 1107/A3/2017/KWC DATED 13/3/2017 ADDRESSED BY THE 4TH RESPONDENT TO THE ASSISTANT EXECUTIVE ENGINEER PONGUMMOODU SUB DIVISION

EXHIBIT P23 TRUE COPY OF THE INTERIM ORDER DATED 12/4/2017 IN WP(C) NO.13328 OF 2017 OF THIS HONOURABLE COURT

EXHIBIT P24 TRUE COPY OF THE REPRESENTATION DATED 2/1/2018 SUBMITTED BY THE PETITIONERS TO THE 1ST RESPONDENT THROUGH THE 5TH RESPONDENT

EXHIBIT P25 TRUE COPY OF THE LETTER NO. 92/A3/2018/HWC DATED 2/1/2018 ADDRESSED BY THE 5TH RESPONDENT TO THE 1ST RESPONDENT

EXHIBIT P26 TRUE COPY OF THE LETTER NO.92/A3/2018/VRC DATED 2/1/2018 ADDRESSED BY THE 5TH RESPONDENT ALONG WITH THE REPRESENTATION DATED 2/1/2018

EXHIBIT P27 TRUE COPY OF THE JUDGMENT DATED 3/4/2018 IN WP(C) NO.13328 OF 2017 OF THIS HONOURABLE COURT

EXHIBIT P28 TRUE COPY OF THE G.O.(RT) NO.567/2018/WRD DATED 30/7/2018 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P29 TRUE COPY OF THE G.O.(P)NO. 31/2018/FIN DATED 3/3/2018 ISSUED BY THE FINANCE DEPARTMENT

EXHIBIT P30 TRUE COPY OF THE G.O.(P) NO.28/2016/FIN DATED 26/2/2016 ISSUED BY THE FINANCE DEPARTMENT

EXHIBIT P31 TRUE COPY OF THE FLYER OF THE NATIONAL CAREER SERVICE CENTRE FOR DIFFERENTLY ABLED.

EXHIBIT P32 VOUCHER WITH REFERENCE NO.

KWA/WSSD/HR-PH/KTDA/8-2022(6) DATED 06.09.2022 IN FAVOUR OF M/S. PHYSICALLY HANDICAPPED DEVELOPMENT AND WELFARE SOCIETY BY THE ASSISTANT EXECUTIVE ENGINEER, WS SUB DIVISION, WA NEYYATTINKARA.

EXHIBIT P33 TRUE COPY OF THE VOUCHER WITH REFERENCE NO.

KWA/WSSD/HR-PH/PSLA/8-2022(5) DATED 06.09.2022 IN FAVOUR OF M/S. PHYSICALLY HANDICAPPED DEVELOPMENT AND WELFARE SOCIETY BY THE WP(C) No.29923 OF 2018

ASSISTANT EXECUTIVE ENGINEER, WS SUB DIVISION, WA NEYYATTINKARA.

EXHIBIT P34 TRUE COPY OF THE VOUCHER WITH REFERENCE NO.

KWA/WSSD/HR-PH/NTA//8-2022(4) DATED 06.09.2022 IN FAVOUR OF M/S. PHYSICALLY HANDICAPPED DEVELOPMENT AND WELFARE SOCIETY BY THE ASSISTANT EXECUTIVE ENGINEER, WS SUB DIVISION, WA NEYYATTINKARA.

EXHIBIT P35 TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 12.02.2018 ISSUED BY THE ASSISTANT EXECUTIVE ENGINEER WS SUB DIVISION, KWA NEYYATTINKARA TO THE 7TH PETITIONER.

EXHIBIT P36 TRUE COPY OF THE LETTER NO. E1-14/2013 DATED 08.03.2022 ISSUED BY THE ASSISTANT EXECUTIVE ENGINEER, WATER WORKS WEST SUB-DIVISION, PONGUMMOODU, THIRUVANANTHAPURAM.

EXHIBIT P37 TRUE COPY OF THE CERTIFICATE DATED 26.04.2021 ISSUED BY THE ASSISTANT ENGINEER, WATER SUPPLY SECTION, KATTAKADA TO THE 9TH PETITIONER.

EXHIBIT P38 TRUE COPY OF THE LETTER DATED 08.11.2006 BY THE SECRETARY, PHYSICALLY HANDICAPPED DEVELOPMENT AND WELFARE SOCIETY ADDRESSED TO THE ASSISTANT EXECUTIVE ENGINEER, KWA, KATTAKADA SUB-DIVISION, THIRUVANANTHAPURAM.

EXHIBIT P39 TRUE COPY OF THE LETTER NO. VRCT/8/2014-REF./ DATED 01.02.2021 ISSUED BY THE ASSISTANT DIRECTOR OF EMPLOYMENT, DIRECTORATE GENERAL OF EMPLOYMENT, GOVERNMENT OF INDIA TO THE 3RD RESPONDENT.

EXHIBIT P40 TRUE COPY OF THE DISABILITY CERTIFICATE NO.T2.2271/2020 DATED 11.12.2020 ISSUED BY THE GOVERNMENT MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.2

EXHIBIT P41 TRUE COPY OF THE DISABILITY CERTIFICATE NO.1296 DATED 24.03.2009 ISSUED BY THE MEDICAL COLLEGE HOSPITAL, KOZHIKODE TO THE PETITIONER NO.4

EXHIBIT P42 TRUE COPY OF THE DISABILITY CERTIFICATE NO.C3- WP(C) No.29923 OF 2018

5434 DATED 09.03.2012 ISSUED BY THE GENERAL HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.5

EXHIBIT P43 TRUE COPY OF THE DISABILITY CERTIFICATE NO.B2.2300-2020-HMUM DATED 15.12.2020 ISSUED BY THE GOVERNMENT MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.6

EXHIBIT P44 TRUE COPY OF THE DISABILITY CERTIFICATE NO.3796 DATED 23.04.2010 ISSUED BY THE GENERAL HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.10

EXHIBIT P45 TRUE COPY OF THE DISABILITY CERTIFICATE NO.B2.2177/2020/HMCTN DATED 1.12.2020 ISSUED BY THE GOVERNMENT MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.13

EXHIBIT P46 TRUE COPY OF THE DISABILITY CERTIFICATE NO.P2.2267/2020/HMCTN DATED 11.12.2020 ISSUED BY THE GOVERNMENT MEDICAL COLLEGE HOSPITAL,THIRUVANANTHAPURAM TO THE PETITIONER NO.16

EXHIBIT P47 TRUE COPY OF THE DISABILITY CERTIFICATE NO.C2- 1667/2017/GHS DATED 08.12.2017 ISSUED BY THE GENERAL HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.19

EXHIBIT P48 TRUE COPY OF THE DISABILITY CERTIFICATE NO.C3- 172 DATED 21.02.2014 ISSUED BY THE GENERAL HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER NO.11.

EXHIBIT P49 TRUE COPY OF THE LETTER DATED 04.04.2007 ISSUED BY THE ASSISTANT EXECUTIVE ENGINEER TO THE SECRETARY, BRC PHYSICALLY HANDICAPPED.

TRUE COPY

P.A. TO JUDGE