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Akhila July Antony vs Jebin Johny
2024 Latest Caselaw 7292 Ker

Citation : 2024 Latest Caselaw 7292 Ker
Judgement Date : 11 March, 2024

Kerala High Court

Akhila July Antony vs Jebin Johny on 11 March, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                &
           THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
     MONDAY, THE 11TH DAY OF MARCH 2024 / 21ST PHALGUNA, 1945
                     OP (FC) NO. 152 OF 2024
 AGAINST THE ORDER/JUDGMENT DATED IN OP NO.1103 OF 2022 OF FAMILY
                       COURT, MUVATTUPUZHA
PETITIONERS/PETITIONERS/RESPONDENTS:

    1     AKHILA JULY ANTONY
          AGED 28 YEARS
          D/O ANTONY P.T, PANAMTHANATHU HOUSE, NELLIPOYIL KARA,
          MEEMUTTY P.O, KODANCHERY VILLAGE, KOZHIKODE DISTRICT,
          KERALA, PIN-673580, REPRESENTED BY HER POWER OF
          ATTORNEY HOLDER MR. ANTONY P.T AGED 52 YEARS,
          S/O.THOMAS P.T, PANAMTHANATHU HOUSE,
          NELLIPOYIL KARA, MEEMUTTY P.O, KODANCHERY VILLAGE,
          KOZHIKODE DISTRICT, PIN - 673580
    2     ANTONY P.T
          AGED 52 YEARS
          S/O THOMAS P.T, PANAMTHANATHU HOUSE,
          NELLIPOYIL KARA, MEEMUTTY P.O, KODANCHERY VILLAGE,
          AND KOZHIKODE DISTRICT, PIN - 673580
    3     SUNILA
          AGED 50 YEARS
          W/O ANTONY P.T, PANAMTHANATHU HOUSE,
          NELLIPOYIL KARA, MEEMUTTY P.O, KODANCHERY VILLAGE,
          KOZHIKODE DISTRICT, PIN - 673580
          BY ADVS.
          BIMALA BABY
          JASMINE LIGY
          ROSHAN SHAJI
          MAGI PAVITHRAN
RESPONDENTS/RESPONDENTS/PETITIONERS:

    1     JEBIN JOHNY
          AGED 36 YEARS, S/O JOHNY, MALIACKAL HOUSE,
          PANDAPPILLY KARA, ARACKUZHA VILLAGE, MUVATTUPUZHA TALUK
          ERNAKULAM DISTRICT, PIN - 686672
    2     JOHN JOHNY
          AGED 73 YEARS, S/O CARLOSE, MALIACKAL HOUSE,
          PANDAPPILLY KARA, ARACKUZHA VILLAGE, MUVATTUPUZHA TALUK
          ERNAKULAM DISTRICT, PIN - 686672
 OP (FC) NO. 152 OF 2024

                                     2

     3      BABY JOHNY
            AGED 74 YEARS, W/O JOHNY, MALIACKAL HOUSE,
            PANDAPPILLY KARA, ARACKUZHA VILLAGE, MUVATTUPUZHA TALUK
            ERNAKULAM DISTRICT, PIN - 686672
     THIS   OP   (FAMILY   COURT)   HAVING   COME   UP   FOR   ADMISSION   ON
11.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 152 OF 2024

                                     3




                               JUDGMENT

Dated this the 11th day of March, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel appearing for the

petitioners that the matter stands settled between the parties and this

OP(FC) is being withdrawn.

This OP(FC) is, accordingly, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE

Sd/-

C. PRATHEEP KUMAR JUDGE NP

 
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