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Emil George, Aged 38 Years, S/O.George ... vs Reserve Bank Of India
2024 Latest Caselaw 6455 Ker

Citation : 2024 Latest Caselaw 6455 Ker
Judgement Date : 6 March, 2024

Kerala High Court

Emil George, Aged 38 Years, S/O.George ... vs Reserve Bank Of India on 6 March, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.242/2024                             1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                         &
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
            Wednesday, the 6th day of March 2024 / 16th Phalguna, 1945
                                WA NO. 242 OF 2024
        AGAINST JUDGMENT DATED 24/01/2024 IN WP(C) 696/2024 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          EMIL GEORGE, AGED 38 YEARS, S/O.GEORGE JOSEPH, KOCHUKUDIYIL HOUSE,
          EAST MARADY P.O., MUVATTUPUZHA, PIN - 686673

          BY ADVS. M/S.MOHAN JACOB GEORGE, PARVATHY P.V., REENA THOMAS, NIGI
          GEORGE, ANANTHU V LAL

   RESPONDENT(S)/RESPONDENTS IN W.P.(C):

      1. RESERVE BANK OF INDIA KOCHI, KALOOR, REPRESENTED BY ITS GENERAL
         MANAGER, PIN - 682018
      2. CREDIT INFORMATION BUREAU (INDIA) LIMITED ONE WORLD CENTRE, TOWER
         2A, 19TH FLOOR, SENAPATI BAPAT MARG, ELPHINSTONE ROAD, REPRESENTED
         BY ITS NODAL OFFICER, PIN - 400013
      3. REGISTRAR OF COMPANIES MINISTRY OF CORPORATE AFFAIRS, COMPANY LAW
         BHAWAN, BMC ROAD, THRIKKAKARA, KOCHI, PIN - 682021
      4. FINVENT FINANCE AND INVESTMENT LTD, REPRESENTED BY ITS MANAGER
         KARUKAPPILLY, DESHABHIMANI ROAD, OPP.BSNL MICRO TOWER BUILDING,
         KALOOR, KOCHI, PIN - 682017

    BY ADV.C.AJITH KUMAR FOR R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an order directing the 1st respondent to consider Ext-P9 produced
   with the writ petition and pass orders on the same, pending disposal of
   this Writ Appeal.
        This Writ Appeal coming on for orders on 06/03/2024,upon perusing
   the appeal memorandum, the court on the same day passed the following:

                                        ORDER

Advocate C.Ajith Kumar takes notice for the 2nd respondent.

Issue notice to respondents 1,3 and 4 returnable on 29.05.2024.

Sd/- A.J.DESAI CHIEF JUSTICE

Sd/- V.G.ARUN JUDGE

EXT P9: COPY OF THE REPRESENTATION DATED 16.12.2023 OF THE PETITIONER ADDRESSED TO THE 1ST RESPONDENT

06-03-2024 /True Copy/ Assistant Registrar

 
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