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Praveen S vs Remya Mol.T.K
2024 Latest Caselaw 18911 Ker

Citation : 2024 Latest Caselaw 18911 Ker
Judgement Date : 28 June, 2024

Kerala High Court

Praveen S vs Remya Mol.T.K on 28 June, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR.JUSTICE RAJA VIJAYARAGHAVAN V
                                     &
                    THE HONOURABLE MR.JUSTICE P.M.MANOJ
            Friday, the 28th day of June 2024 / 7th Ashadha, 1946
                          MAT.APPEAL NO. 419 OF 2024
                OP(Money) 1491/2013 OF FAMILY COURT, CHAVARA.
APPELLANT(S)/ RESPONDENT:

     PRAVEEN S., AGED 34 YEARS, S/O. LATE SASIDHARAN KOODATHIL VEEDU,
     MUDAPURAM, CHIRANKEEZHU, THIRUVANANTHAPURAM DIST, PIN-695101

    BY ADV. A.ARUNA.

RESPONDENT(S)/ PETITIONER:


     REMYA MOL T.K., AGED 28 YEARS, D/O.MOHANAN, THYVILAYIL KALLELI
     BHAGAM, KARUNAGAPALLY, KOLLAM, PIN-690518

    BY ADVS. M/S.SINDHU SANTHALINGAM, A.D.SHAJAN   AND   RAJEEV RAJADHANI.
     This Matrimonial Appeal having come up for orders on 28.06.2024, the
Court on the same day passed the following:




                                                             P.T.O.
                      RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
                      -----------------------------------------------
                             Mat.Appeal No. 419 of 2024
                        -------------------------------------------
                        Dated this the 28th day of June 2024

                                         ORDER

Raja Vijayaraghavan, J.

Heard the learned counsel appearing for the appellant and the learned

counsel appearing for the respondent.

Having regard to the submissions advanced, the execution of the

judgment impugned will remain stayed on condition that the appellant

furnishes sufficient security for the decree amount to the satisfaction of

the trial court within a period of two weeks.

Call for the Trial Court Records

Post on 29.07.2024.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

Sd/-

P.M.MANOJ, JUDGE

APM

28-06-2024 /True Copy/ Assistant Registrar

 
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