Krishnakumar Unnithan vs State Of Kerala
2024 Latest Caselaw 18908 Ker

Kerala High Court

Krishnakumar Unnithan vs State Of Kerala on 28 June, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
        THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
   FRIDAY, THE 28TH DAY OF JUNE 2024/7TH ASHADHA, 1946
                  WP(C) NO.16167 OF 2024
PETITIONERS:

    1    KRISHNAKUMAR UNNITHAN, AGED 44 YEARS,
         S/O.SREEDHARAN PILLAI, JANAKIBHAVANAM,
         MADHAVAPURAM, KARIKKAKAM P O.,
         THIRUVANANTHAPURAM, PIN - 695021.

    2    PRAMOD S, AGED 48 YEARS, S/O.SURENDRAN NAIR,
         T.C 31/152(1), NADUTHATTIL HOUSE, CHAAKKA,
         THIRUVANANTHAPURAM, PIN - 695024.

         BY ADVS.
         K.R.PRATHISH
         P.K.SREEVALSAKRISHNAN
         S.UNNIKRISHNAN (NELLAD)
         KRISHNA DAS


RESPONDENTS:

    1    STATE OF KERALA,
         REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
         INDUSTRIES DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001.

    2    THE DISTRICT COLLECTOR, COLLECTORATE,
         THIRUVANANTHAPURAM, PIN - 695043.

    3    THE SENIOR GEOLOGIST,
         DEPARTMENT OF MINING AND GEOLOGY,
         DISTRICT OFFICE, KESAVADASAPURAM,
         THIRUVANANTHAPURAM, PIN - 695004.

    4    THE DEPARTMENT OF FACTORIES AND BOILERS,
         SURAKSHA BHAVAN, KUMARAPURAM,
         THIRUVANANTHAPURAM,
         REPRESENTED BY ITS DIRECTOR, PIN - 683565.

    5    THE OFFICE OF FIRE AND RESCUE SERVICES,
         CHENKAL CHOOLA, THIRUVANANTHAPURAM,
         REPRESENTED BY DISTRICT FIRE OFFICER,
         PIN - 695132.
 W.P.(C) No.16167 of 2024

                                  - 2 -

    6          THE KERALA STATE POLLUTION CONTROL BOARD,
               DISTRICT OFFICE (THIRUVANANTHAPURAM),
               PATTOM P.O., THIRUVANANTHAPURAM,
               REPRESENTED BY ENVIRONMENTAL ENGINEER,
               PIN - 695004.

    7          MANGALAPURAM GRAMA PANCHAYAT,
               MANGALAPURAM GRAMA PANCHAYAT OFFICE, VAILOOR,
               THONNAKKAL P.O, THIRUVANANTHAPURAM,
               REP. BY ITS SECRETARY, PIN - 695317.

    8          M/S.ENGLISH INDIA CLAYS LIMITED (EICL) ,
               CLAY BUSINESS, TC 91/34, VELI,
               THIRUVANANTHAPURAM,
               REPRESENTED BY ITS MANAGING DIRECTOR,
               PIN - 695021.

               BY ADVS.
               M.GOPIKRISHNAN NAMBIAR
               K.JOHN MATHAI
               JOSON MANAVALAN
               KURYAN THOMAS
               PAULOSE C. ABRAHAM
               RAJA KANNAN
               JAI MOHAN
               AJITH VISWANATHAN, GOVERNMENT PLEADER
               T.NAVEEN, SC


        THIS    WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION       ON   28.06.2024,   THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.16167 of 2024

                           - 3 -




                      JUDGMENT

Dated, this the 28th June, 2024

Learned counsel for the petitioners would submit

that this Writ Petition is not pressed. A memo to

that effect has also been filed.

In this circumstances, this Writ Petition will

stand dismissed as not pressed.

Sd/-

C.JAYACHANDRAN, JUDGE

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