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Maram Veettil Sainaba vs Kadeeja
2024 Latest Caselaw 18639 Ker

Citation : 2024 Latest Caselaw 18639 Ker
Judgement Date : 27 June, 2024

Kerala High Court

Maram Veettil Sainaba vs Kadeeja on 27 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                                            1/1

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
             Thursday, the 27th day of June 2024 / 6th Ashadha, 1946
                        OP(C) NO. 1368 OF 2024(FILING NO.)
   ORDER DATED 21/06/2024 IN EA 57/2023 IN EP No. 2/2018 IN OS No. 60/1997 OF
                       SUBORDINATE JUDGES COURT, VATAKARA.

  PETITIONER(S)/PETITIONER /2ND PETITIONER/2ND JUDGMENT DEBTOR:


        MARAM VEETTIL SAINABA, AGED 53 YEARS, W/O. PARAMBATH KUNHAMMED
        KUTTY, RESIDING AT CRESCENT HOUSE, PARAKKADAVU AMSOM DESOM,
        PARAKKADAVU POST, VATAKARA TALUK, KOZHIKODE, PIN - 683579.

  RESPONDENT(S)/RESPONDENTS/RESPONDENTS 2 TO 7 /DECREE HOLDER AND AUCTION
  PURCHASER:

     1. KADEEJA, AGED 76 YEARS, KANNANKANDY HOUSE, TRIPPRANGOTTUR AMSOM
        DESOM, THALASSERY TALUK, CANNANORE DISTRICT., PIN - 670693.
     2. AYISHA, AGED 47 YEARS, D/O. MAYAN HAJI, MOONNAGARIL HOUSE,
        THUVAKUNNU AMSOM DESOM, KOLAVALLUR DESOM, CANNANORE DISTRICT, PIN -
        670693.
     3. DARVESH, AGED 42 YEARS, S/O. MAYAN HAJI, KANNANKANDY HOUSE,
        TRIPPRANGOTTUR AMSOM DESOM, THALASSERY TALUK, CANNANORE DISTRICT,
        PIN - 670693.
     4. ARIFA, AGED 37 YEARS, D/O. K P MAYAN HAJI, KARAYAT HOUSE, NARIPATTA
        AMSOM, TINUR DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN -
        673506.
     5. NAJMA, AGED 31 YEARS, D/O. LATE MAYAN HAJI, PARAMBATH HOUSE, VELLUR
        AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN - 673505.
     6. ANIL KUMAR T P, S/O. KRISHNAN, "NAYANAM" MAYYANNOOR POST, VATAKARA
        TALUK, KOZHIKODE DISTRICT, PIN - 670505.


       This Unnumbered OP(C).../2024 (Filing No.1368/2024) coming on for
  orders on 27/06/2024 and upon hearing the arguments of M/s
  R.K.MURALEEDHARAN, ATHIRA A.MENON Advocates for the petitioner, the court
  on the same day passed the following:




                                       ORDER

Objection of Registry is overruled. The Registry shall number this original petition.

Post on 28/06/2024 in the admission list.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

27-06-2024 /True Copy/ Assistant Registrar

 
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