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Dominic Varghese @ Tomy vs The State Of Kerala
2024 Latest Caselaw 18632 Ker

Citation : 2024 Latest Caselaw 18632 Ker
Judgement Date : 27 June, 2024

Kerala High Court

Dominic Varghese @ Tomy vs The State Of Kerala on 27 June, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT
        THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                     WP(C) NO. 31557 OF 2016
AGAINST THE ORDER/JUDGMENT DATED IN ID NO.60 OF 2014 OF
LABOUR COURT, ERNAKULAM
PETITIONER

            DOMINIC VARGHESE @ TOMY
            AGED 49 YEARS
            S/O.VARGHESE, THANICKAL AGENCIES,
            MEKKADAMBU P.O., MUVATTUPUZHA.

            BY ADV SRI.T.K.AJITHKUMAR (VALATH)


RESPONDENTs

    1       THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY, DEPARTMENT OF
            LABOUR, SECRETARIAT, THIRUVANATHAPURAM-695 001.
    2       SHAJI J JOHN
            S/O.JOHN, ANATTUMOLAYIL HOUSE, THRIKKALATHUR
            P.O., PIN-683 557.
            BY ADVS.
            SRI.S.RENJITH
            SRI.S.UNNIKRISHNAN NELLAD


OTHER PRESENT:

            GP-RESMI THOMAS, R2-SRI.S.RENJITH


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   27.06.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P(C)No.31557 of 2016
                                2



                          JUDGMENT

============

Adv.Sri.S.Renjith, the learned counsel appearing for the

2nd respondent points out that a memo has been filed, stating

that the 2nd respondent has already received the entire back

wages and compensation from the petitioner and the matter

has been settled out of court. Receipt of a copy of the memo is

seen endorsed by the counsel for the petitioner.

In view of the same, the writ petition is closed.

Sd/-

SYAM KUMAR V.M. JUDGE

smm

APPENDIX OF WP(C) 31557/2016

PETITIONER EXHIBITS EXT.P1. TRUE COPY OF THE CERTIFICATE OF REGISTRATION DATED 31/1/2008. EXT.P2. TRUE COPY OF THE COMPLAINT DATED 31/5/2012.

EXT.P3. TRUE COPY OF THE WRITTEN STATEMENT DATED 24/1/2015.

EXT.P4. TRUE COPY OF THE REPLY AFFIDAVIT DATED 14/7/2015.

EXT.P5. TRUE COPY OF THE AWARD IN ID NO.60/2014 DATED 29/6/2016.

 
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