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Arjun B.G vs Velinalloor Grama Panchayat
2024 Latest Caselaw 18626 Ker

Citation : 2024 Latest Caselaw 18626 Ker
Judgement Date : 27 June, 2024

Kerala High Court

Arjun B.G vs Velinalloor Grama Panchayat on 27 June, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA NO. 818 & 836 OF 2024
                                -1-

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                  &
               THE HONOURABLE MR.JUSTICE V.G.ARUN
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                       WA NO. 818 OF 2024
AGAINST THE JUDGMENT DATED 07.06.2024 IN WP(C) NO.20501 OF
2024 OF HIGH COURT OF KERALA
APPELLANT(S)/PETITIONER:

            ARJUN B.G.,
            AGED 30 YEARS
            S/O BHASKARAN,ANUGRAHAM, KAMBALAKKAD P.O,
            KARIMBETTA, WAYANAD, PIN - 673122
            BY ADV JOMY K. JOSE


RESPONDENT(S)/RESPONDENTS:

    1       DISTRICT LEVEL FACILITATION AND MONITORING
            COMMITTEE, KOLLAM,
            REPRESENTED BY ITS CHAIRMAN, COLLECTORATE, CIVIL
            STATION ROAD, KOLLAM, PIN - 691013
    2       DISTRICT CO-ORDINATOR, SUCHITWA MISSION,
            4TH FLOOR, CIVIL STATION ROAD, KOLLAM, PIN -
            691013
    3       ENVIRONMENTAL ENGINEER,
            KERALA STATE POLLUTION CONTROL BOARD, USHAS
            BUILDING, ANDAMUKKAM, KOLLAM, PIN - 691001
            BY ADVS.
            ADV.T.NAVEEN (B/O)

            SR.GP.K.P.HARISH


     THIS    WRIT   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
 WA NO. 818 & 836 OF 2024
                            -2-

27.06.2024, ALONG WITH WA.836/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WA NO. 818 & 836 OF 2024
                              -3-



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                &
              THE HONOURABLE MR.JUSTICE V.G.ARUN
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                      WA NO. 836 OF 2024
AGAINST THE JUDGMENT DATED 07.06.2024 IN WP(C) NO.17328 OF
2024 OF HIGH COURT OF KERALA
APPELLANT/(:)/PETITIONER

           ARJUN B.G., AGED 29 YEARS
           S/O BHASKARAN, ANUGRAHAM, KAMBALAKKAD P.O,
           KARIMBETTA, WAYANAD, PIN - 673122
           BY ADV JOMY K. JOSE


RESPONDENT(S)/RESPONDENTS:

    1      VELINALLOOR GRAMA PANCHAYAT,
           REPRESENTED BY ITS SECRETARY, OYOOR P.O, KOLLAM,
           PIN - 691510
    2      THE SECRETARY, VELINALLOOR GRAMA PANCHAYAT,
           OYOOR P.O, KOLLAM, PIN - 691510
    3      ENVIRONMENTAL ENGINEER, KOLLAM,
           KERALA STATE POLLUTION CONTROL BOARD, USHAS
           BUILDING, ANDAMUKKAM, KOLLAM, PIN - 691001
    4      DISTRICT LEVEL FACILITATION AND MONITORING
           COMMITTEE, KOLLAM, REPRESENTED BY ITS
           CHAIRMAN,COLLECTORATE, CIVIL STATION ROAD,
           KOLLAM, PIN - 691013
    5      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
           LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001
    6      K.BENNIAM ,
 WA NO. 818 & 836 OF 2024
                                -4-

            S/O KUNJUKUNJU, MERLIN BHAVAN, KARAKKAL,
            ARKKANNOOR P.O., KOLLAM * IMPLEADED AS PER ORDER
            DATED 29-5-2024 IN I.A.NO. 2/2024 IN WP(C) NO.
            17328/2024, PIN - 691533
            BY ADVS.ADV.S.BIJU(B/O)
            ADV.T.NAVEEN(B/O)
            SRI. K.P.HARISH, SENIOR GOVERNMENT PLEADER(B/O)
            ADV.S.SHAJI(B/O)
     THIS    WRIT   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
27.06.2024, ALONG WITH WA.818/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WA NO. 818 & 836 OF 2024
                                -5-




                            JUDGMENT

A.J.DESAI, CJ.

Today when the matter is taken up, learned Counsel for the

appellant sought permission to withdraw the writ appeals.

Permission granted. The writ appeals are dismissed as

withdrawn.

Sd/-

A.J.DESAI CHIEF JUSTICE

Sd/-

V.G.ARUN JUDGE

uu 27.06.2024

 
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