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Suresh G vs Sooraj Sukumar
2024 Latest Caselaw 18625 Ker

Citation : 2024 Latest Caselaw 18625 Ker
Judgement Date : 27 June, 2024

Kerala High Court

Suresh G vs Sooraj Sukumar on 27 June, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                    CON.CASE(C) NO. 756 OF 2024
AGAINST THE     JUDGMENT DATED IN WP(C) NO.1822 OF 2024 OF HIGH
COURT OF KERALA
PETITIONERS:

    1     SURESH G
          AGED 57 YEARS
          S/O. LATE P.GOPINATHAN, SUNITHA BHAVAN
          AVANAVANCHERRY VILLAGE, CHIRAYANKEEZHU TALUK
          AVANAVANCHERRY POST , ATTINGAL THIRUVANANTHAPURAM
          DISTRICT., PIN - 695103
    2     SIVAPRASAD S
          AGED 57 YEARS
          S/O. LATE SOMAN PARAMESWARAN KRISHNAMOORTHIVILA
          VEEDU THATTAMALA POST , KOLLAM DISTRICT., PIN -
          691020
          BY ADV GEEN T.MATHEW


RESPONDENT:

          SOORAJ SUKUMAR
          FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
          THE SUPERINTENDING ENGINEER PUBLIC HEALTH CIRCLE
          KERALA WATER AUTHORITY OBSERVATORY HILLS,
          THIRUVANANTHAPURAM DISTRICT ., PIN - 695033
          SRI.GEORGIE JOHNY



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.06.2024, ALONG WITH Con.Case(C).758/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 756 & 758 OF 2023

                                    2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
                   CON.CASE(C) NO. 758 OF 2024
AGAINST THE JUDGMENT DATED IN WP(C) NO.1711 OF 2024 OF HIGH
COURT OF KERALA
PETITIONER:

           SURESH G
           AGED 57 YEARS
           S/O. LATE P.GOPINATHAN SUNITHA BHAVAN
           AVANAVANCHERRY VILLAGE, CHIRAYANKEEZHU TALUK
           AVANAVANCHERRY POST, ATTINGAL THIRUVANANTHAPURAM
           DISTRICT., PIN - 695103
           BY ADV GEEN T.MATHEW


RESPONDENT:

           SOORAJ SUKUMAR
           FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
           THE SUPERINTENDING ENGINEER PUBLIC HEALTH CIRCLE
           KERALA WATER AUTHORITY OBSERVATORY HILLS,
           THIRUVANANTHAPURAM DISTRICT ., PIN - 695033
           SRI.GEORGIE JOHNY

   THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
 ADMISSION ON 27.06.2024, ALONG WITH Con.Case(C).756/2024,
     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 756 & 758 OF 2023

                                    3




                            JUDGMENT

When these matters were called today, the learned counsel

for the petitioners submitted that the directions in the

judgments have been complied with and consequently that

these Contempt Cases are not being pressed.

This Contempt Cases are thus closed.

Sd/- DEVAN RAMACHANDRAN, JUDGE lsn CON.CASE(C) NO. 756 & 758 OF 2023

APPENDIX OF CON.CASE(C) 758/2024

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 05.02.2024 IN W.P (C) NO.1711 OF 2024 BEFORE THIS HONOURABLE COURT Annexure A2 TRUE COPY OF THE LETTER DATED 02.03.2024 FILED BY THE PETITIONER BEFORE THE RESPONDENT CON.CASE(C) NO. 756 & 758 OF 2023

APPENDIX OF CON.CASE(C) 756/2024

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 06.02.2024 IN W.P (C) NO.1822 OF 2024 BEFORE THIS HONOURABLE COURT Annexure A2 TRUE COPY OF THE LETTER DATED 02.03.2024 FILED BY THE PETITIONER BEFORE THE RESPONDENT

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN

 
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