Christopher George vs Kalakodu Service Co-Operative Bank Ltd
2024 Latest Caselaw 17558 Ker

Kerala High Court

Christopher George vs Kalakodu Service Co-Operative Bank Ltd on 21 June, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE EASWARAN S.
   FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
                      WP(C) NO. 18935 OF 2018
PETITIONER:

             CHRISTOPHER GEORGE
             S/O.ALFENSO GEORGE,CRIS HOUSE, MAYYANAD P O,KOLLAM
             DISTRICT.
             BY ADVS.
             SRI.SALIM V.S.
             SRI.H.NUJUMUDEEN


RESPONDENTS:

    1        KALAKODU SERVICE CO-OPERATIVE BANK LTD.
             NO.1194, KALAKKODU P O,KOLLAM-691302,REP.BY ITS
             SECRETARY.
    2        SALE OFFICER
             KALAKODU SERVICE CO-OPERATIVE BANK LTD,NO.1194,
             KALAKKODU P O, KOLLAM-691302.
             BY ADV SASITH M.R.



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.06.2024,     THE   COURT   ON   THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.18935 OF 2018

                               2




                          JUDGMENT

The petitioner has approached this Court for a

direction to the 1st respondent to permit the petitioner to

remit the entire amount in 24 equal monthly installments.

2. When the Writ Petition is taken up for consideration

today, the learned counsel for the petitioner seeks permission

to withdraw this Writ Petition without prejudice to his rights

and also approached this Court as and when required.

Permission granted. The Writ Petition is dismissed as

withdrawn with liberty.

Sd/-EASWARAN.S JUDGE lsn WP(C) NO.18935 OF 2018

APPENDIX OF WP(C) 18935/2018

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE AWARD DATED 30.11.2017 PASSED IN A.R.C.3377/17 BY THE ASSISTANT REGISTRAR CO-OPERATIVE SOCIETY(GENERAL) KOLLAM.

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN