K.J. Antony vs The Edathua Grama Panchayath
2024 Latest Caselaw 17555 Ker

Kerala High Court

K.J. Antony vs The Edathua Grama Panchayath on 21 June, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
    FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
                       WP(C) NO. 3599 OF 2018


PETITIONER:

          K.J. ANTONY,
          AGED 65 YEARS
          AGED 65 YEARS,
          S/O.LATE JOSEPH,
          RESIDING AT KOZHUPPAKKALAM HOUSE,
          EDATHUA, ALAPPUZHA DISTRICT
          PIN -689573
          BY ADV R.SANTHOSH BABU


RESPONDENTS:

    1     THE EDATHUA GRAMA PANCHAYATH,
          REPRESENTED BY ITS SECRETARY,
          OFFICE OF GRAMA PANCHAYAT,
          EDATHUA, ALAPPUZHA DISTRICT,
          PIN-689573
    2     THE SECRETARY,
          EDATHUA GRAMA PANCHAYATH,
          EDATHUA, ALAPPUZHA DISTRICT,
          PIN-689573
          BY ADV M.V.S.NAMPOOTHIRY
          SRI.K.B.DAYAL-SC


     THIS WRIT PETITION (CIVIL) HAVING FINALLY BEEN HEARD ON
21.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.3599 OF 2018

                                   2


                            JUDGMENT

The learned counsel for the petitioner submits that the

petitioner is no more.

Accordingly, this writ petition is closed.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO.3599 OF 2018

APPENDIX OF WP(C) 3599/2018

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF WILL DEED NO.62/1990 OF AMBALAPUZHA SUB REGISTRAR OFFICE DATED 21/12/1990.

EXHIBIT P2 TRUE COPY OF TAX RECEIPT DATED 07/08/2017 ISSUED FROM VILLAGE OFFICER, EDATHUA.

EXHIBIT P3 PHOTOGRAPHS SHOWING THE PROPOSED ROAD FOR TARRING.

EXHIBIT P4 TRUE COPY OF RELEVANT PAGE OF BOOKLET DATED 28/01/2018 OF 2017-18 ANNUAL PROJECTS OF THE EDATHUA GRAMA PANCHAYAT.

EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 26/01/2018 BY THE PETITIONER TO 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF RECEIPT DATED 27/01/2018.