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Shibu Varghese(Wrongly Shown As In The ... vs Mini Shibu
2024 Latest Caselaw 17550 Ker

Citation : 2024 Latest Caselaw 17550 Ker
Judgement Date : 21 June, 2024

Kerala High Court

Shibu Varghese(Wrongly Shown As In The ... vs Mini Shibu on 21 June, 2024

Author: P.Somarajan

Bench: P.Somarajan

RPFC No.110/2024                              1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE P.SOMARAJAN
              Friday, the 21st day of June 2024 / 31st Jyaishta, 1946
                   CRL.M.APPL.NO.2/2024 IN RPFC NO. 110 OF 2024
                     MC 158/2021 OF FAMILY COURT, MAVELIKKARA
   APPLICANT/REVISION PETITIONER:

          SHIBU VARGHESE(WRONGLY SHOWN AS IN THE TRIAL COURT AS SHINU
          VARGHESE) AGED 48 YEARS, S/O. T.C. VARGHESE, KONATTU HOUSE, ARANMULA
          VILLAGE, PATHANAMTHITTA DISTRICT., PIN - 689533.

   RESPONDENT/RESPONDENT

      1. MINI SHIBU, AGED 44 YEARS, W/O. SHIBU VARGHESE, KONATTU HOUSE,
         ARANMULA VILLAGE. PIN- 689533. NOW RESIDING AT PUTHUSERRYETH, PONNU
         VILLA, KALLISSERY P.O., UMAYATTUKARA. PATHANAMTHITTA DISTRICT, PIN -
         689124
      2. ARON SHIBU, (MINOR) AGED 15 YEARS, S/O. SHIBU VARGHESE, REPRESENTED
         BY HIS MOTHER AND GUARDIAN MINI SHIBU, W/O. SHIBU VARGHESE, KONATTU
         HOUSE, ARANMULA VILLAGE. PIN- 689533. NOW RESIDING AT PUTHUSERRYETH,
         PONNU VILLA, KALLISSERY P.O., UMAYATTUKARA. PATHANAMTHITTA DISTRICT,
         PIN - 689124

        Application praying that in the circumstances stated therein the
   High Court be pleased to stay the operation and implementation of the
   judgment in M.C.No.158/2021 of Family Court, Mavelikara dated 18.09.2023,
   in the best interest of justice.
        This application coming on for orders upon perusing the application
   and upon hearing the arguments of M/S.P.HARIDAS, BIJU HARIHARAN, SHIJIMOL
   M.MATHEW, P.C.SHIJIN, ROSHIN MARIAM JACOB & SAI KRISHNAN UNNITHAN V.,
   Advocates for the petitioners and of M/S.V.MANOJ KUMAR & IYPE JOSEPH,
   Advocates for the respondents, the Court passed the following:

                                         ORDER

There will be an order of stay, as prayed for, till 08/07/2024.

RPFC

POST ON 8.07.2024

Sd/-

P.SOMARAJAN, JUDGE

21-06-2024 /True Copy/ Assistant Registrar

 
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