K.D. Gourikutty Antharjanam vs Deepa
2024 Latest Caselaw 17547 Ker

Kerala High Court

K.D. Gourikutty Antharjanam vs Deepa on 21 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
               CON.CASE(C) NO. 248 OF 2018
 AGAINST THE JUDGMENT DATED 20.09.2017 IN WPC NO.29782 OF
               2017 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

        K.D. GOURIKUTTY ANTHARJANAM
        W/O. P.G. MADHAVA KAIMAL, AGED 65 YEARS,
        MADHAVAN, RRWA 92, RANNI LANE, PEROORKKADA P.O.,
        PEROORKKADA VILLAGE, THIRUVANANTHAPURAM.

         BY ADV SRI.LATHEESH SEBASTIAN



RESPONDENT/2ND RESPONDENT:

        DEEPA
        HUSBAND'S NAME NOT TO THE PETITIONER,
        AGED ROUND 45 YEARS, SECRETARY,
        THIRUVANANTHAPURAM CORPORATION - 695 001.

         BY ADV SRI.N.NANDAKUMARA MENON SR.
         BY GOVERNMENT PLEADER SRI.E.C.BINEESH




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 21.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.248 of 2018               2




                          P.B.SURESH KUMAR, J.
                  -----------------------------------------------
                  Contempt Case (C) No.248 of 2018
                  -----------------------------------------------
                 Dated this the 21st day of June, 2024


                               JUDGMENT

There is no representation for the petitioner.

The contempt case, in the circumstances, is dismissed

for default.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn