Shylaja @ Shyla vs Kaushikan
2024 Latest Caselaw 17542 Ker

Kerala High Court

Shylaja @ Shyla vs Kaushikan on 21 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
               CON.CASE(C) NO. 2223 OF 2017
 AGAINST THE JUDGMENT DATED 25.07.2017 IN WPC NO.23255 OF
               2017 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         SHYLAJA @ SHYLA
         AGED 54 YEARS, W/O. LATE PUSHPAN,
         KILIYANPARAMBIL HOUSE, THRISSUR VILLAGE,
         THRISSUR.
         BY ADVS.
         SRI.GEORGE SEBASTIAN
         SRI.S.ANISH A-1799
RESPONDENT/3RD RESPONDENT:

         KAUSHIKAN
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, PRESENTLY WORKING AS THE DISTRICT
         COLLECTOR, THRISSUR - 680 001.
         SRI.E.C. BINEESH GP
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 21.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C)NO.2223 OF 2017               2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                Contempt Case (C) No.2223 of 2017
                 -----------------------------------------------
                Dated this the 21st day of June, 2024


                              JUDGMENT

The learned counsel for the petitioner submits that the

directions contained in the judgment have been complied with.

In the light of the submission made by the learned

counsel for the petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX

PETITIONER ANNEXURES ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 25.07.2017 IN WPC NO.23255/2017.