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State Of Kerala vs Snehaj Kumar D.B
2024 Latest Caselaw 17505 Ker

Citation : 2024 Latest Caselaw 17505 Ker
Judgement Date : 21 June, 2024

Kerala High Court

State Of Kerala vs Snehaj Kumar D.B on 21 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.807/2024                           1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                        &
                        THE HONOURABLE MR. JUSTICE S.MANU
              Friday, the 21st day of June 2024 / 31st Jyaishta, 1946
                      CM.APPL.NO.1/2024 IN WA NO. 807 OF 2024
       AGAINST JUDGMENT DATED 08.03.2023 IN WP(C) 16911/2021 OF THIS COURT
   APPELLANTS/RESPONDENTS IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GENERAL EDUCATION (H)
         DEPT., GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001
      2. DIRECTOR OF GENERAL EDUCATION (DGE), DGE OFFICE, JAGATHY DPI
         JUNCTION, THIRUVANANTHAPURAM - 695014
      3. DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DEPUTY DIRECTOR OF
         EDUCATION, KILLIPALAM, THIRUVANANTHAPURAM- 695002
      4. DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DEO, NEYYATTINKARA,
         THIRUVANANTHAPURAM- 695121

   RESPONDENTS/PETITIONERS IN WP(C):

      1. SNEHAJ KUMAR D.B., AGED 49 YEARS, S/O.DAMODARAN.T., H.S.T. (HINDI),
         M.C.H.S.S. KOOTTUKALKONAM, RESIDING AT VILU NIVAS, CHUNDAILPETTU,
         KANJIRAMKULAM, THIRUVANANTHAPURAM - 695524
      2. USHA KUMARI, AGED 53 YEARS, D/O.B.LAKSHMANAN, H.S.T. (MATHS),
         M.C.H.S.S. KOOTTUKALKONAM, RESIDING AT RUGMA, ELAUVILA, VANGANOOR
         P.O., THIRUVANANTHAPURAM - 695523
      3. SINDHU.L, AGED 47 YEARS, W/O.M.S.SHAJI, H.S.T. (MALAYALAM),
         M.C.H.S.S. KOOTUKALKONAM, SARASWATI VILASAM, ARUVIPURAM P.O.,
         NEYYATINKARA, THIRUVANANTHAPURAM - 695126
      4. SREELEKHA.R, AGED 50 YEARS, D/O.KARUNAKARAN NAIR, H.S.T.(ENGLISH),
         M.C.H.S.S., KOOTTUKALKONAM, VAZHAVILAKATHUVEEDU, MANNOTTUKONAM,
         PAYATTUVILA P.O., BALARAMAPURAM, THIRUVANANTHAPURAM - 695501
      5. SOBHA KUMARI, AGED 41 YEARS, D/O.ROBINSON.J., H.S.T. (PHYSICAL
         SCIENCE), M.C.H.S.S., KOOTUKALKONAM, VIPANCHIKA, PONVILA, AYIRA
         P.O., PARASALA, THIRUVANANTHAPURAM - 695502

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 440 days in filing the above appeal.

        This Application coming on for orders on 21.06.2024, upon perusing
   the application and the affidavit filed in support thereof, and upon
   hearing the arguments of GOVERNMENT PLEADER for the applicants, the court
   on the same day passed the following:
 WA No.807/2024                                2/2

                                         ORDER

File counter affidavit, if any.

Post on 28/06/2024.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- S.MANU, JUDGE

21-06-2024 /True Copy/ Assistant Registrar

 
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