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Ajithkumar vs The Manager
2024 Latest Caselaw 17463 Ker

Citation : 2024 Latest Caselaw 17463 Ker
Judgement Date : 21 June, 2024

Kerala High Court

Ajithkumar vs The Manager on 21 June, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
                       WP(C) NO. 16338 OF 2024
PETITIONER:

            AJITHKUMAR, AGED 64 YEARS,
            S/O.SIVARAMAN NAIR, KAUSTHUBHAM,
            AYANIVELIKULANGARA NORTH, S.V MARKET P.O,
            KARUNAGAPALLY, KOLLAM DISTRICT, PIN - 690573.

            BY ADVS.
            M.AJITH (KARICODE)
            R.MOHANA BABU


RESPONDENTS:

    1       THE MANAGER
            KERALA STATE FINANCIAL ENTERPRISES LTD,
            PERUMPUZHA BRANCH, SREEKRISHNA BUILDING,
            ELAMPALLOR VILLAGE, KOLLAM DISTRICT, PIN - 691504.

    2       THE SPECIAL DEPUTY TAHSILDAR,
            REVENUE RECOVERY, KSFE REGIONAL OFFICE,
            CHINNAKKADA MAIN, KOLLAM DISTRICT, PIN - 691001.

    3       MANIJA SAJEEVE, AGED 44 YEARS,
            W/O.SAJEEVE, KATTAZHIKATHU VEEDU,
            CHANDANATHOPPE P.O, KOTTAMKARA VILLAGE,
            KOLLAM DISTRICT ., PIN - 691004.

            BY ADV.
            SRI.SALIL NARAYANAN K.S., SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16338 OF 2024
                            -2-

                       JUDGMENT

In view of the directions in

R.P.No.434/2024, no further orders are required

in this Writ Petition. This is affirmed by both

sides.

This Writ Petition is, therefore, closed;

and the parties will abide by the directions in

the aforementioned order in the Review Petition.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv WP(C) NO. 16338 OF 2024

APPENDIX OF WP(C) 16338/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE JUDGMENT IN WP(C).

NO.15321/2023 DATED 09.5.2023 OF THIS HON'BLE COURT

EXHIBIT P2 TRUE COPY OF SALE DEED NUMBER.1845/2021 EXECUTED BY 3RD RESPONDENT IN FAVOUR OF PETITIONER DATED 29/11/2021

EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN W.P. (C).NO.894/2024 DATED 15.2.2024 OF THIS HON'BLE COURT

EXHIBIT P4 TRUE COPY OF THE LETTER DATED 04.3.2024 ISSUED BY 2ND RESPONDENT

 
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