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Jayasree C.P vs Athira Krishna
2024 Latest Caselaw 17396 Ker

Citation : 2024 Latest Caselaw 17396 Ker
Judgement Date : 21 June, 2024

Kerala High Court

Jayasree C.P vs Athira Krishna on 21 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946

                    TR.P(C) NO. 355 OF 2024
        AGAINST OP NO.2023 OF 2022 OF FAMILY COURT,
                       THIRUVANANTHAPURAM

PETITIONER/RESPONDENT:

            ATHIRA KRISHNA. L.
            AGED 36 YEARS
            D/O KC KRISHNA PILLAI, 11 / TC37 / C3307,
            KODAMPALLIL, TR A 272-A, THITTAMANGALAM, PULARI
            NAGAR ,KODUNGANUR, VATTIYOORKAVU PO,
            THIRUVANANTHAPURAM, PIN - 695013
            BY ADVS.
            O.D.SIVADAS
            S.SUNIL NARAYANAN


RESPONDENT/PETITIONER:

            PRASANTH NARAYANAN NAIR,
            AGED 37 YEARS
            S/O. NARAYANAN NAIR, POOMANGALATH HOUSE, WEST
            VELIYATHUNADU PO THADIKKAKADAVU JUNCTION,
            KARUMALOOR VILLAGE, PARAVOOR TALUK,
            ERNAKULAM,DISTRICT. NOW RESIDING AT PRANAVAM,
            ARIYANNOOR.P.O., KUDAKKALLU PARAMBU, KANDANASSERY
            VILLAGE, KUNNAMKULAM TALUK, THRISSUR DISTRICT,
            PIN - 680102
            BY ADVS.
            K.KUSUMAM
            K.KALESH(K/804/2014)
            P.T.MARY(K/756/2012)
            ACHUTHAN K.(K/1363/2020)

    THIS    TRANSFER   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION    ON   21.06.2024,     ALONG   WITH   Tr.P(C).367/2024,
384/2024, 409/2024 AND 414/2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                 2
Tr.P.(C) No.355 of 2024 &
Conn. cases



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946


                     TR.P(C) NO. 367 OF 2024
    AGAINST OP NO.267 OF 2024 OF FAMILY COURT, NEDUMANGAD


PETITIONER/1ST RESPONDENT:

           PRASANTH NARAYAN NAIR,
           AGED 36 YEARS
           S/O, NRAYANAN NAIR, POOMANGALATHU HOUSE, WEST
           VELIYATANADU P.O, KARUMALOOR, ERNAKULAM .,
           PIN - 68351
           BY ADVS.
           K.KUSUMAM
           K.KALESH
           P.T.MARY


RESPONDENTS/PETITIONER & RESPONDENTS 2-7:

    1      ATHIRA KRISHNA
           AGED 35 YEARS
           D/O. K.C KRISHNA PILLAI, 11/T.C 37 C, 3307,
           KODAMPALLIL, TRA-272-A, THITTAMANGALAM,
           PULARINAGAR, KODUNGANOOR, VATTIYOORKAVU P.O,
           THIRUVANANTHAPURAM-695013, ALSO HAVING ADDRESS AT
           PLOT NO.MIG 97, TNHB LAYOUT, PHASE-3, MARUTHAM
           NAGAR, SHOLLINGANALLUR, CHENNAI., PIN - 600119
    2      JAYASREE C.P
           AGED 61 YEARS
           W/O NARAYANAN NAIR, RESIPOOMANGALATHU HOUSE, WEST
           VELIYATANADU P.O, KARUMALOOR, ERNAKULAM.,
           PIN - 68351
    3      S.NARAYANAN NAIR
           AGED 69 YEARS
           S/O SREEDHARAN PILLAI,, POOMANGALATHU HOUSE, WEST
                                     3
Tr.P.(C) No.355 of 2024 &
Conn. cases


             VELIYATANADU P.O, KARUMALOOR,, ERNAKULAM ., PIN -
             683511
    4        PRAVEEN NARAYANAN NAIR
             AGED 32 YEARS
             S/O S.NARAYANAN NAIR, POOMANGALATHU HOUSE, WEST
             VELIYATANADU P.O, KARUMALOOR, ERNAKULAM ., PIN -
             683511
    5        RAJASREE SETHUMADHAVAN
             AGED 54 YEARS
             RESIDING AT PRANAVAM, ARIYANOOR P.O, GURUVAYOOR,
             THRISSUR DISTRICT ., PIN - 636308
    6        SETHUMADHAVAN
             AGED 66 YEARS
             H/O RAJASREE POOMANGALATHU HOUSE, WEST VELIYATANADU
             P.O, KARUMALOOR, ERNAKULAM., PIN - 683511
    7        SWATHYKRISHNAN
             AGED 29 YEARS
             POOMANGALATHU HOUSE, WEST VELIYATANADU P.O,
             KARUMALOOR, ERNAKULAM ., PIN - 683511
             BY ADVS.
             O.D.SIVADAS
             S.SUNIL NARAYANAN(K/3122/1999)


     THIS     TRANSFER   PETITION       (CIVIL)   HAVING   COME   UP   FOR
ADMISSION    ON   21.06.2024,   ALONG      WITH   Tr.P(C).355/2024     AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                 4
Tr.P.(C) No.355 of 2024 &
Conn. cases



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946


                     TR.P(C) NO. 384 OF 2024
    AGAINST OP NO.267 OF 2024 OF FAMILY COURT, NEDUMANGAD


PETITIONERS/RESPONDENTS 5 TO 7:

    1      RAJASREE SETHUMADHAVAN
           AGED 58 YEARS
           RESIDING AT PRANAVAM, ARIYANOOR P.O, GURUVAYOOR,
           THRISSUR DISTRICT ., PIN - 636308
    2      SETHUMADHAVAN
           AGED 68 YEARS
           H/O RAJASREE SETHUMADHAVAN, RESIDING AT DO-DO.,
           PIN - 636308
    3      SWATHYKRISHNAN,
           AGED 29 YEARS
           S/O SETHU MADHAVAN, RESIDING AT DO-DO.,
           PIN - 636308
           BY ADV
           SREERAG SHYLAN


RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 4:

    1      ATHIRA KRISHNA L
           AGED 35 YEARS
           D/O. K.C KRISHNA PILLAI, 11/T.C 37 C, 3307,
           KODAMPALLIL, TRA-272-A, THITTAMANGALAM,
           PULARINAGAR, KODUNGANOOR, VATTIYOORKAVU P.O,
           THIRUVANANTHAPURAM, ALSO HAVING ADDRESS AT PLOT
           NO.MIG 97, TNHB LAYOUT, PHASE-3, MARUTHAM NAGAR,
           SHOLLINGANALLUR, CHENNAI-, PIN - 600119
    2      PRASANTH NARAYAN NAIR,
           AGED 36 YEARS
           S/O, NRAYANAN NAIR, POOMANGALATHU HOUSE, WEST
                                     5
Tr.P.(C) No.355 of 2024 &
Conn. cases


             VELIYATANADU P.O, KARUMALOOR, PARUR, ERNAKULAM -
             683511., PIN - 683511
    3        JAYASREE C.P
             AGED 61 YEARS
             W/O NARAYANAN NAIR, RESIDING AT DO-DO, PIN - 683511
    4        S.NARAYANAN NAIR
             AGED 69 YEARS
             S/O SREEDHARAN PILLAI, RESIDING AT DO-DO., PIN -
             683511
    5        PRAVEEN NARAYANAN NAIR,
             AGED 32 YEARS
             S/O S.NARAYANAN NAIR, RESIDING AT DO-DO., PIN -
             683511
             BY ADVS.
             O.D.SIVADAS
             S.SUNIL NARAYANAN(K/3122/1999)


     THIS     TRANSFER   PETITION       (CIVIL)   HAVING   COME   UP   FOR
ADMISSION    ON   21.06.2024,   ALONG      WITH   Tr.P(C).355/2024     AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                 6
Tr.P.(C) No.355 of 2024 &
Conn. cases



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946


                     TR.P(C) NO. 409 OF 2024
    AGAINST OP NO.267 OF 2024 OF FAMILY COURT, NEDUMANGAD


PETITIONERS/RESPONDENTS 2, 3 & 4:

    1      JAYASREE C.P
           AGED 61 YEARS
           W/O, NRAYANAN NAIR, POOMANGALATHU HOUSE, WEST
           VELIYATANADU P.O, KARUMALOOR, PARUR, ERNAKULAM -,
           PIN - 683511
    2      S.NARAYANAN NAIR
           AGED 69 YEARS
           S/O SREEDHARAN PILLAI, RESIDING AT POOMANGALATHU
           HOUSE, WEST VELIYATANADU P.O, KARUMALOOR, PARUR,
           ERNAKULAM ., PIN - 68351
    3      PRAVEEN NARAYANAN NAIR
           AGED 32 YEARS
           S/O S.NARAYANAN NAIR, RESIDING AT POOMANGALATHU
           HOUSE, WEST VELIYATANADU P.O, KARUMALOOR, PARUR,
           ERNAKULAM., PIN - 683511
           BY ADV
           ARYA K.B.


RESPONDENTS/PETITIONER AND RESPONDENTS 1, 5,6 & 7:

    1      ATHIRA KRISHNA
           AGED 35 YEARS
           D/O. K.C KRISHNA PILLAI, 11/T.C 37 C, 3307,
           KODAMPALLIL, TRA-272-A, THITTAMANGALAM,
           PULARINAGAR, KODUNGANOOR, VATTIYOORKAVU P.O,
           THIRUVANANTHAPURAM-695013, ALSO HAVING ADDRESS AT
           PLOT NO.MIG 97, TNHB LAYOUT, PHASE-3, MARUTHAM
           NAGAR, SHOLLINGANALLUR, CHENNAI., PIN - 600119
                                     7
Tr.P.(C) No.355 of 2024 &
Conn. cases


    2        PRASANTH NARAYAN NAIR
             AGED 36 YEARS
             S/O, NRAYANAN NAIR, POOMANGALATHU HOUSE, WEST
             VELIYATANADU P.O, KARUMALOOR, PARUR, ERNAKULAM -,
             PIN - 683511
    3        RAJASREE SETHUMADHAVAN
             AGED 54 YEARS
             RESIDING AT PRANAVAM, ARIYANOOR P.O, GURUVAYOOR,
             THRISSUR DISTRICT, PIN - 636308
    4        SETHUMADHAVAN,
             AGED 66 YEARS
             H/O RAJASREE SETHUMADHAVAN, RESIDING AT PRANAVAM,
             ARIYANOOR P.O, GURUVAYOOR, THRISSUR DISTRICT - .,
             PIN - 636308
    5        SWATHY KRISHNAN,
             AGED 29 YEARS
             D/O SETHU MADHAVAN, RESIDING AT PRANAVAM, ARIYANOOR
             P.O, GURUVAYOOR, THRISSUR DISTRICT - ., PIN -
             636308
             BY ADVS.
             O.D.SIVADAS
             S.SUNIL NARAYANAN(K/3122/1999)


     THIS     TRANSFER   PETITION       (CIVIL)   HAVING   COME   UP   FOR
ADMISSION    ON   21.06.2024,   ALONG      WITH   Tr.P(C).355/2024     AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                      8
Tr.P.(C) No.355 of 2024 &
Conn. cases



             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946


                         TR.P(C) NO. 414 OF 2024
AGAINST OP NO.3153 OF 2022 OF FAMILY COURT,THIRUVANANTHAPURAM


PETITIONER/RESPONDENT:

             ATHIRA KRISHNA L,
             AGED 36 YEARS
             D/O KC KRISHNA PILLAI, 11 / TC37 / C3307,
             KODAMPALLIL, TR A 272-A, THITTAMANGALAM, PULARI
             NAGAR ,KODUNGANUR, VATTIYOORKAVU PO,
             THIRUVANANTHAPURAM, PIN - 695013
             BY ADVS.
             O.D.SIVADAS
             S.SUNIL NARAYANAN


RESPONDENT/PETITIONER:

             PRASANTH NARAYANAN NAIR,
             S/O. NARAYANAN NAIR, POOMANGALATH HOUSE, WEST
             VELIYATHUNADU PO THADIKKAKADAVU, JUNCTION,
             KARUMALOOR VILLAGE, PARUR TALUK, ERNAKULAM
             DISTRICT., PIN - 683151


     THIS     TRANSFER    PETITION       (CIVIL)   HAVING   COME   UP   FOR
ADMISSION    ON   21.06.2024,    ALONG      WITH   Tr.P(C).355/2024     AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                    9
Tr.P.(C) No.355 of 2024 &
Conn. cases



                                 ORDER

[Tr.P.(C) Nos.355/2024, 367/2024, 384/2024, 409/2024 & 414/2024]

All these Transfer Petitions are connected.

Altogether 3 cases are pending between the wife,

husband and his relatives on the files of the Family Court,

Thiruvananthapuram and the Family Court, Nedumangad. Two

cases are pending before the Family Court,

Thiruvananthapuram as O.P. No.3153/2022 and O.P.

No.2023/2022. Both those cases were filed by the husband

against the wife. Tr.P.(C) Nos.414/2024 and 355/2024 have

been filed by the wife to transfer both those cases to the

Family Court, Nedumangad. O.P. No.267/2024 has been filed

by the wife, against the husband, which is pending before the

Family Court, Nedumangad. Tr.P.(C) Nos.409/2024, 367/2024

and 384/2024 have been filed by the husband and his relatives

to transfer O.P.No.267/2024 to the Family Court,

Thiruvananthapuram. Since all the three cases are connected,

all of them are to be tried and disposed of by the same court.

Tr.P.(C) No.355 of 2024 & Conn. cases

The wife contends that she is residing in the jurisdiction of the

Family Court, Nedumangad. It is settled that while considering

the Transfer Petition involving family matters, the convenience

of the wife has to be given predominance. Hence, O. P.

No.3153/2022 and O. P. No.2023/2022 pending before the

Family Court, Thiruvananthapuram are withdrawn and

transferred to the Family Court, Nedumangad for trial and

disposal.

Tr.P.(C) Nos.414/2024 and 355/2024 are allowed. Tr.P.(C)

Nos.409/2024, 367/2024 and 384/2024 are dismissed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR

Tr.P.(C) No.355 of 2024 & Conn. cases

APPENDIX OF TR.P(C) 355/2024

PETITIONER'S ANNEXURES Annexure A1 TRUE COPY OF OP NO.2023 OF 2022 PENDING BEFORE THE LEARNED FAMILY COURT, THIRUVANANTHAPURAM, Annexure A2 TRUE COPY OF M.C. NO.55 OF 2024 FILED BY THE PETITIONER HEREIN BEFORE THE LEARNED FAMILY COURT, NEDUMANGADU, FOR MAINTENANCE Annexure A3 TRUE COPY OF THE OP NO. 267 OF 2024 FILED BY THE PETITIONER BEFORE THE LEARNED FAMILY COURT, NEDUMANGAD RESPONDENT'S ANNEXURES Annexure R1 TRUE COPY OF TR.P(C) NO. 585/2021 FILED BY THE PETITIONER/WIFE BEFORE THE HON'BLE COURT TO TRANSFER O.P. NO. 2188/2020 FROM THE FAMILY COURT, THRISSUR TO THE FAMILY COURT, THIRUVANANTHAPURAM ANNEXURE R2 TRUE COPY OF ORDER IN THE ABOVE TR.PC 585/2021 DATED 27/6/2022 PASSED BY THIS HON'BLE COURT, TRANSFERRING O.P. NO. 2188/2020 FROM FAMILY COURT, THRISSUR TO FAMILY COURT, THIRUVANANTHAPURAM Annexure R 3 TRUE COPY OF OP 3153/2022 FILED BY THE RESPONDENT/HUSBAND BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM FOR RECOVERY OF MONEY, ORNAMENTS ETC, AGAINST THE PETITIONER DATED 28/11/2022 Annexure R4 TRUE COPY OF THE WRITTEN STATEMENT AND COUNTER CLAIM FILED BY THE PETITIONER/WIFE IN O.P. 3153/2022/MONEY SUIT, BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

Tr.P.(C) No.355 of 2024 & Conn. cases

APPENDIX OF TR.P(C) 367/2024

PETITIONER'S ANNEXURES Annexure I TRUE COPY OF THE NOTICE WITH ITS REGISTERED COVER ISSUED TO THE PETITIONER HEREIN IN OP 267/2024 PENDING BEFORE THE FAMILY COURT, NEDUMANGAD, FILED BY THE 1ST RESPONDENT AGAINST THE PETITIONERS AND OTHERS ON 02/03/2024 Annexure II TRUE COPY OF ORDER OF ATTACHMENT BEFORE JUDGMENT PASSED IN IA 1/2024 IN OP 267/2024 BY THE HON'BLE FAMILY COURT, NEDUMANGAD ATTACHING THE PROPERTY OF THE 6TH RESPONDENT IN ANNEXURE-I CASE Annexure III TRUE COPY OF IA 1/2024 (THE ATTACHMENT PETITION) FILED BY THE 1ST RESPONDENT, SEEKING TO ATTACH THE PROPERTY OF THE SAID 6TH RESPONDENT, IN THE SAID ANNEXURE-I CASE Annexure IV TRUE COPY OF OP 2188/2020 FILED BY THE PETITIONER/HUSBAND BEFORE THE FAMILY COURT, THRISSUR, SEEKING DIVORCE AGAINST THE WIFE/ 1 ST RESPONDENT HEREIN, WHICH IS 3 SUBSEQUENTLY TRANSFERRED TO FAMILY COURT, THIRUVANANTHAPURAM.

Annexure V TRUE COPY OF THE ORDER IN THE ABOVE TR.P(C) 585/2021 DATED 27/06/2022 PASSED BY THIS HON'BLE COURT, TRANSFERRING ANNEXURE IV CASE FROM FAMILY COURT, THRISSUR TO FAMILY COURT, THIRUVANANTHAPURAM.

Annexure VI TRUE COPY OF OP 3153/2022 FILED BY THE PETITIONER/HUSBAND BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM FOR RECOVERY OF MONEY, ORNAMENTS ETC, AGAINST THE WIFE DATED 28/11/2022.

Annexure VII        TRUE COPY OF THE WRITTEN STATEMENT AND
                    COUNTER   CLAIM    FILED    BY   THE   1   ST

RESPONDENT/WIFE IN THE ABOVE ANNEXURE VI, MONEY SUIT BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

RESPONDENTS'S ANNEXURES: NIL

Tr.P.(C) No.355 of 2024 & Conn. cases

APPENDIX OF TR.P(C) 384/2024

PETITIONERS' ANNEXURES Annexure I TRUE COPY OF THE NOTICE ISSUED TO THE 1 ST PETITIONER IN OP 267/2024 PENDING BEFORE THE FAMILY COURT, NEDUMANGAD, FILED BY THE 1 ST RESPONDENT AGAINST THE 1 ST PETITIONER, AND HER 6 OTHER RELATIVES ON 13/03/2024.

Annexure II TRUE COPY OF ORDER OF ATTACHMENT BEFORE

BY THE HON'BLE FAMILY COURT, NEDUMANGAD ATTACHING THE PROPERTY OF THE 2 ND PETITIONER IN THIS TRANSFER PETITION. Annexure III TRUE COPY OF IA NO. 1/2024 (THE ATTACHMENT PETITION) FILED BY THE 1 ST RESPONDENT, SEEKING TO ATTACH THE PROPERTY OF THE 5 TH RESPONDENT, IN O.P. NO. 267/2024. Annexure IV TRUE COPY OF OP NO. 2188/2020 FILED BY THE 2 ND RESPONDENT HEREIN, BEFORE THE FAMILY COURT, THRISSUR, SEEKING DIVORCE AGAINST HIS WIFE/ 1 ST RESPONDENT HEREIN, WHICH IS SUBSEQUENTLY TRANSFERRED TO FAMILY COURT, THIRUVANANTHAPURAM BY THIS HON'BLE COURT. Annexure V TRUE COPY OF THE ORDER IN TR.P.(C) NO.

585/2021 DATED 27/06/2022 PASSED BY THIS HON'BLE COURT, TRANSFERRING O.P. NO. 2188/2020 CASE FROM FAMILY COURT, THRISSUR TO FAMILY COURT, THIRUVANANTHAPURAM. Annexure VI TRUE COPY OF OP NO. 3153/2022 FILED BY THE 2 ND RESPONDENT HEREIN BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM FOR RECOVERY OF MONEY, ORNAMENTS ETC., AGAINST THE 1 ST RESPONDENT DATED 28/11/2022.

Annexure VII         TRUE COPY OF THE WRITTEN STATEMENT AND
                     COUNTER   CLAIM    FILED    BY   THE   1   ST

RESPONDENT/WIFE IN O.P. NO. 3153/2022, BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

RESPONDENTS' ANNEXURE: NIL

Tr.P.(C) No.355 of 2024 & Conn. cases

APPENDIX OF TR.P(C) 409/2024

PETITIONERS' ANNEXURES Annexure I TRUE COPY OF THE NOTICE WITH ITS REGISTERED COVER ISSUED TO THE 1ST PETITIONER HEREIN IN OP 267/2024 PENDING BEFORE THE FAMILY COURT, NEDUMANGAD, FILED BY THE 1ST RESPONDENT AGAINST THE PETITIONERS AND OTHERS ON 13/03/2024. Annexure II TRUE COPY OF ORDER OF ATTACHMENT BEFORE JUDGMENT PASSED IN IA 1/2024 IN OP 267/2024 BY THE HON'BLE FAMILY COURT, NEDUMANGAD ATTACHING THE PROPERTY OF THE 4TH RESPONDENT IN THIS TRANSFER PETITION Annexure III ANNEXURE III- TRUE COPY OF IA 1/2024 (THE ATTACHMENT PETITION) FILED BY THE 1ST RESPONDENT, SEEKING TO ATTACH THE PROPERTY OF THE 4TH RESPONDENT IN THIS TRANSFER PETITION/5TH RESPONDENT IN THE ANNEXURE-I O.P. Annexure IV TRUE COPY OF OP 2188/2020 FILED BY THE 2ND RESPONDENT/HUSBAND BEFORE THE FAMILY COURT, THRISSUR, SEEKING DIVORCE AGAINST THE WIFE/ 1ST RESPONDENT HEREIN, WHICH IS SUBSEQUENTLY TRANSFERRED TO FAMILY COURT, THIRUVANANTHAPURAM BY THIS HON'BLE COURT. Annexure V TRUE COPY OF THE ORDER IN THE ABOVE TR.P(C) NO. 585/2021 DATED 27/06/2022 PASSED BY THIS HON'BLE COURT, TRANSFERRING ANNEXURE IV CASE FROM FAMILY COURT, THRISSUR TO FAMILY COURT, THIRUVANANTHAPURAM Annexure VI TRUE COPY OF OP NO. 3153/2022 FILED BY THE 2ND RESPONDENT/HUSBAND BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM FOR RECOVERY OF MONEY, ORNAMENTS ETC, AGAINST THE WIFE DATED 28/11/2022.

Annexure VII        TRUE COPY OF THE WRITTEN STATEMENT AND
                    COUNTER    CLAIM     FILED     BY    THE    1ST

RESPONDENT/WIFE IN O.P. NO. 3153/2022, BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

RESPONDENTS' ANNEXURE: NIL

Tr.P.(C) No.355 of 2024 & Conn. cases

APPENDIX OF TR.P(C) 414/2024

PETITIONER'S ANNEXURES Annexure A1 TRUE COPY OF OP NO. 3153/2022 PENDING BEFORE THE LEARNED FAMILY COURT, THIRUVANANTHAPURAM Annexure A2 TRUE COPY OF M.C. NO.55/2024 FILED BY THE PETITIONER HEREIN BEFORE THE LEARNED FAMILY COURT, NEDUMANGADU, FOR MAINTENANCE, Annexure A3 TRUE COPY OF THE OP NO. 267 OF 2024 FILED BY THE PETITIONER BEFORE THE LEARNED FAMILY COURT, NEDUMANGAD,

RESPONDENT'S ANNEXURES: NIL

 
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