Citation : 2024 Latest Caselaw 17386 Ker
Judgement Date : 21 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE S.MANU
FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
WP(CRL.) NO. 670 OF 2024
PETITIONER:
SITHARA CHANDRAN
AGED 42 YEARS
TC. 91/1907(1), SURYAMANGALAM, NEAR
DESABHIVARDHINI LIBRARY, KARIKKAKOM WARD,
KADAKAMPALLY VILLAGE, THIRUVANANTHAPURAM,
PIN - 695029
BY ADVS.
R.HARIKRISHNAN (H-308)
G.SUDHEER
SMRITHI S.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO HOME
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 INSPECTOR GENERAL AND COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM CITY
OFFICE OF THE COMMISSIONER OF POLICE, POLICE
GROUND, CV RAMAN PILLAI RD, PANAVILA, THYCAUD,
THIRUVANANTHAPURAM, PIN - 695014
3 DEPUTY COMMISSIONER OF POLICE (L &O),
THIRUVANANTHAPURAM CITY
OFFICE OF CITY POLICE COMMISSIONER, POLICE
GROUND, CV RAMAN PILLAI RD, PANAVILA, THYCAUD,
THIRUVANANTHAPURAM, PIN - 695014
W.P.(Crl.) No. 670 OF 2024 2
4 INSPECTOR OF POLICE, PETTAH POLICE STATION
PETTAH POLICE STATION, TC 14/368 PALAYAM - AIRPORT
ROAD, NEAR, PALLIMUKKU JUNCTION, NALLUMUKU,
PETTAH, THIRUVANANTHAPURAM, PIN - 695024
BY SRI. K.A.ANAS, PUBLIC PROSECUTOR
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 21.06.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(Crl.) No. 670 OF 2024 3
JUDGMENT
A.Muhamed Mustaque, J.
The petitioner approached this Court questioning
Ext.P6 externment order. The petitioner has been
restricted from entering into Trivandrum city. The
petitioner's husband is already undergoing detention.
The petitioner is having two school going girl
children. The learned counsel appearing for the
petitioner submits that because of the externment
order, children are unable to attend the school and no
one is available at home to take care of them.
2. Taking note of the facts and circumstances, we
are of the view that the operation of Ext.P6 order of
externment can be confined to till today (21.06.2024).
The petitioner, hereafter shall report before the
Assistant Commissioner of Police, Shanghumugham on
every Saturday at 11.a.m., for a period of two months.
If there is any violation of conditions, the
respondents are at liberty to initiate proceedings
against the petitioner in accordance with law.
This writ petition is disposed of.
SD/-
A.MUHAMED MUSTAQUE, JUDGE
sd/-
S. MANU, JUDGE
DCS/21.06.2024
APPENDIX OF WP(CRL.) 670/2024
PETITIONER EXHIBITS
EXHIBIT P1 COPY OF THE ADMISSION TICKET ISSUED TO GOWRI NANDANA FOR +1 EXAMINATIONS HELD IN MARCH 2024
EXHIBIT P1(A) COPY OF THE IDENTITY CARD ISSUED TO SREE BHADRA FOR THE YEAR 2023-24 FROM HOLY ANGELS CONVENT HSS
EXHIBIT P2 COPY OF THE LETTER NO. 12/KAAPA/2024/CS DATED 16.05.2024 ISSUED BY THE ASSISTANT COMMISSIONER OF POLICE, SHANGHUMUGHAM ADDRESSING THE 3RD RESPONDENT
EXHIBIT P3 COPY OF THE REPORT NO.
47/KAAPA/DCP(L&O)/TC/2024 DATED 20.5.2024 ISSUED BY THE 3RD RESPONDENT
EXHIBIT P4 COPY OF NOTICE NO. 24/KAAPA/CP/2024/TC DATED 29.5.2024 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER
EXHIBIT P5 THE COPY OF THE OBJECTION TO EXT.P4 FILED BY PETITIONER DATED 10.06.2024
EXHIBIT P6 COPY OF THE ORDER NO.
24/KAAPA/CP/.2024/TC DATED 11.6.2024 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER UNDER SECTION 15 (1) (A) OF KAA(P) ACT, 2007
EXHIBIT P7 COPY OF THE BAIL ORDER OF ACJM, THIRUVANANTHAPURAM IN CRL.M.P. NO. 1568/2020 IN CRIME NO. 1612 OF 2020 OF PETTAH POLICE STATION DATED 15.9.2020
EXHIBIT P8 COPY OF THE ORDER NO. 16/SC/ST/DCRB/2023 DATED 13.2.2023 OF DEPUTY COMMISSIONER OF POLICE (CRIME AND ADMN.), THIRUVANANTHAPURAM
EXHIBIT P9 COPY OF THE SCAN REPORT OF PETITIONER DATED 4.11.2022 ISSUED BY METRO SCANS AND LABORATORY MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM
EXHIBIT P10 COPY OF SCAN REPORT OF 2ND PETITIONER DATED 25.11.2022 ISSUED BY DEVI SCAN PVT. LTD., THIRUVANANTHAPURAM
EXHIBIT P11 COPY OF THE DISCHARGE SUMMARY OF PETITIONER ISSUED BY G.G. HOSPITAL, THIRUVANANTHAPURAM DATED 02.12.2022
EXHIBIT P12 COPY OF THE LAWYER'S NOTICE ISSUED TO THE PETITIONER AND HER HUSBAND DATED 1.2.2023 FOR AND ON BEHALF OF DR. VIVEK PAUL
EXHIBIT P13 COPY OF THE STILL PHOTOS CCTV FOOTAGE SHOWING TIME OF 08:58:56 AND 08:59:22 DATED 11.03.2024
EXHIBIT P14 COPY OF THE FIR AND FIS IN CRIME NO.
303/2024 OF PETTAH POLICE STATION DATED 18.03.2024
EXHIBIT P15 COPY OF JUDGMENT IN W.P.(C) NO.
16094/2024 OF THIS HONOURABLE COURT DATED 24.5.2024
EXHIBIT P16 COPY OF SCREENSHOT
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