Aboobacker vs The State Of Kerala
2024 Latest Caselaw 17244 Ker

Kerala High Court

Aboobacker vs The State Of Kerala on 20 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     THURSDAY, THE 20TH DAY OF JUNE 2024 / 30TH JYAISHTA, 1946
                        WP(C) NO. 41068 OF 2017
PETITIONER:

          ABOOBACKER
          AGED 61 YEARS
          AGED 61 YEARS, S/O. PATHUMMA,RESIDING AT ANIYAMPARAMBAN
          HOUSE,PARIYAPURAM, PUTHANANGADI P.O.,ANGADIPPURAM,
          MALAPPURAM DISTRICT.

          BY ADVS.
          SRI.PUSHPARAJAN KODOTH
          SRI.K.JAYESH MOHANKUMAR
          SMT.VANDANA MENON


RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY,REVENUE
          DEPARTMENT,SECRETARIAT, THIRUVANANTHAPURAM-695 001.

    2     THE DISTRICT COLLECTOR
          MALAPPURAM

    3     THE TAHSILDAR
          TALUK OFFICE, PERINTHALMANNA,MALAPPURAM DT-679 322.

    4     THE VILLAGE OFFICER
          MOORKKANAD VILLAGE-679 322.



OTHER PRESENT:

          GP-DEEPA V


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.41068 of 2017              2



                     VIJU ABRAHAM, J.
                   --------------------
                 W.P.(C).No.41068 of 2017
             --------------------------------
           Dated this the 20th day of June, 2024

                           JUDGMENT

The learned counsel for the petitioner submits

that the Writ Petition is not pressed. Submission

is recorded. The Writ Petition is dismissed as not

pressed.

Sd/-

VIJU ABRAHAM,JUDGE

pm

APPENDIX OF WP(C) 41068/2017

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE SALE DEED NO. 2685/2014 IN FAVOUR OF THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE LETTER DATED 08.06.2015 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE TAX RECEIPT FOR THE PERIOD FROM 2008 TO 2013 WITH REGARD TO THE PETITIONER'S PROPERTY.

EXHIBIT P3A TRUE COPY OF THE TAX RECEIPT FOR THE PERIOD FROM 2013 AND 2014 WITH REGARD TO THE PETITIONER'S PROPERTY.

EXHIBIT P3B TRUE COPY OF THE TAX RECEIPT FOR THE PERIOD FROM 2008 TO 2014 WITH REGARD TO THE PETITIONER'S PROPERTY.

EXHIBIT P3C TRUE COPY OF THE TAX RECEIPT FOR THE PERIOD FROM 2008 TO 2014 WITH REGARD TO THE PETITIONER'S PROPERTY.