Reega Ashim vs The State Police Chief
2024 Latest Caselaw 17220 Ker

Kerala High Court

Reega Ashim vs The State Police Chief on 20 June, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 20TH DAY OF JUNE 2024 / 30TH JYAISHTA, 1946
                       WP(CRL.) NO. 507 OF 2024
PETITIONER :

          REEGA ASHIM
          AGED 36 YEARS, W/O. NISSAM,
          RESIDING AT BAITHUL REDHA, SASTHA NAGAR-86,
          KOYIKKAL, KILIKOLLOOR, KOLLAM,
          PIN - 691004

          BY ADVS.
          S.SREEKUMAR (KOLLAM)
          K.VIJAYAN
          NAMITHA RAJESH
          MALVIKA S KUMAR



RESPONDENT :

    1     THE STATE POLICE CHIEF
          POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
          PIN - 695010

    2     THE STATION HOUSE OFFICER
          VENJARAMOODU POLICE STATION,
          THIRUVANANTHAPURAM,
          PIN - 695607



          BY SRI.ASHI M.C., PUBLIC PROSECUTOR




     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
20.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 507 OF 2024
                                        2

                    BECHU KURIAN THOMAS, J.
                    =-=-=-=-=-=-=-=-=-=-=-=-=-=
                      W.P.(Crl.) No.507 of 2024
                    =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  Dated this the 20th day of June, 2024


                                JUDGMENT

Petitioner seeks for a direction to register an FIR pursuant to

reference under Section 156(3) of Cr.P.C.

The learned Public Prosecutor, upon instructions submitted that

pursuant to the reference of the learned Magistrate, a crime has been

registered as FIR No.592 of 2024 of Venjaramoodu Police Station,

Thiruvananthapuram. The aforesaid submission is recorded.

In view of the above, nothing further survives for consideration in

this writ petition and it is closed.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM WP(CRL.) NO. 507 OF 2024

APPENDIX OF WP(CRL.) 507/2024

PETITIONER'S EXHIBITS :

Exhibit P1 THE TRUE COPY OF THE COMPLAINT FILED BEFORE THE JFMC, NEDUMANGAD AS CMP NO.

Exhibit P2 THE TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE HON'BLE CHIEF MINISTER OF KERALA DATED 30.3.2024