Nagoor Jehangir Rawther vs Assistant Commissioner Of Income Tax
2024 Latest Caselaw 17114 Ker

Kerala High Court

Nagoor Jehangir Rawther vs Assistant Commissioner Of Income Tax on 20 June, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.34841/2019                        1/3                         Order Date : 20-06-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Thursday, the 20th day of June 2024 / 30th Jyaishta, 1946
                              WP(C) NO. 34841 OF 2019
   PETITIONER:

          NAGOOR JEHANGIR RAWTHER AGED 64 YEARS MAAKAR MANZIL, XX/125,
          THYNOTHIL LANE, ALWAY.P.O, ERNAKULAM-683101

   RESPONDENT:

          ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 2 (1), INCOME
          TAX DEPARTMENT, CR BUILDING, IS PRESS ROAD, KOCHI-682018


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to grant stay of operation of Exhibit P10 order pending final
   disposal of this Writ Petition.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S ANIL D. NAIR, SREEJITH R.NAIR, ARYA ANIL, GOKULRAJ L. & SRI HARINI
   S.P, Advocates for the petitioner,SRI.P.K.RAVINDRANATHA MENON (SR.)
   Advocate along with SRI.JOSE JOSEPH, STANDING COUNSEL for the respondent,
   the court passed the following:
 WP(C) No.34841/2019                        2/3                      Order Date : 20-06-2024




                             MURALI PURUSHOTHAMAN, J.
                        ---------------------------------------------
                              W.P.(C) No. 34841 OF 2019
                      -------------------------------------------------
                           Dated this the 20th day of June, 2024


                                        ORDER

The interim order is revived and extended by one

month.

Post on 19.07.2024.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

WP(C) No.34841/2019 3/3 Order Date : 20-06-2024

APPENDIX OF WP(C) 34841/2019 EXHIBIT P1 TRUE COPY OF THE RETURNS OF THE PETITIONER ALONG WITH ANNEXURE FOR THE ASSESSMENT YEAR 2014-15 EXHIBIT P2 TRUE COPY OF THE ASSESSMENT ORDER DATED 19.12.2016 EXHIBIT P3 TRUE COPY OF COPY OF AUDITED BALANCE SHEET OF SFO TECHNOLOGIES PVT LTD EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 28.3.2019 OF THE RESPONDENT EXHIBIT P5 TRUE COPY OF THE REASONS FOR REOPENING OF ASSESSMENT DATED 22.8.2019 EXHIBIT P6 TRUE COPY OF THE REPLY DATED 29.8.2019 OF THE PETITIONER EXHIBIT P7 TRUE COPY OF ORDER DATED 1.11.2019 OF THE RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT DATED 13.11.2019 EXHIBIT P9 TRUE COPY OF THE LETTER DATED 14.11.2019 EXHIBIT P10 TRUE COPY OF ORDER DATED 09.12.2019