Suresh Babu vs Stephy Jose
2024 Latest Caselaw 16902 Ker

Kerala High Court

Suresh Babu vs Stephy Jose on 13 June, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                               &
             THE HONOURABLE MR. JUSTICE P.M.MANOJ
   THURSDAY, THE 13TH DAY OF JUNE 2024 / 23RD JYAISHTA, 1946
                    OP (FC) NO. 308 OF 2024

ORDER DATED 06.04.2024 IN IA NO.31/2024 IN GOP NO.57 OF 2019 OF
FAMILY COURT, IRINJALAKUDA

PETITIONER/PETITIONER IN I.A NO.31/2024/PETITIONER IN G.O.P
NO.57/2019:

          SURESH BABU
          AGED 43 YEARS
          S/O. VATHAKODATH JOSEPH, VATHAKKODATHU HOUSE,
          PUTHUPPALLY P.O., PUTHUPPALLY VILLAGE, KOTTAYAM
          TALUK, KOTTAYAM DISTRICT, PIN - 686011

          BY ADVS.
          V.P.MOHAMMED NIYAZ
          M.P.MUHAMMAD FAZIL
          SHEREEF J.
          AUGNES LOVELY FRANCIS


RESPONDENT/RESPONDENT IN I.A NO.31/2024/RESPONDENT IN G.O.P
NO.57/2019:

          STEPHY JOSE
          AGED 30 YEARS
          D/O CHIRKKAKKARAN VEETTIL JOSE, CHIRKKAKKARAN HOUSE,
          MADAYIKONAM VILLAGE, IRINGALAKUDA EAST, KOMPARA
          DESOM, THRISSUR DISTRICT, PIN - 680121

          BY ADVS.
          ADV. VENUGOPAL M.R.
          DHANYA P.ASHOKAN (SR.)(K/001671/2000)
          S. MUHAMMAD ALIKHAN(K/000644/2020)



     THIS OP (FAMILY COURT) HAVING COME UP FOR FINAL HEARING ON
13.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(FC) No.308 of 2024


                                       2
                                   JUDGMENT

Raja Vijayaraghavan, J

This petition is filed challenging the order dated 6.04.2024 passed by the

Family Court, Irinjalakkuda. This Court by order dated 23.05.2024 had granted

visitation rights to the petitioner. The learned counsel appearing for the

petitioner submits that now that the academic year has commenced, this

petition can be closed reserving the right of the petitioner to approach the

Family Court at a later stage.

In view of the said submission, this petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE IAP

APPENDIX OF OP (FC) 308/2024

PETITIONER'S EXHIBITS:

Exhibit P1 TRUE COPY OF THE G.O.P. NO.57/2019 DATED 15-05-2018 FILED BY THE PETITIONER PENDING BEFORE THE HON'BLE FAMILY COURT, IRINJALAKUDA

Exhibit P2 TRUE COPY OF THE I.A. NO.31/2024 IN G.O.P. NO.57/2019 ON THE FILE OF FAMILY COURT, IRINJALAKUDA DATED 07-03-2024

Exhibit P2(a) TRUE COPY OF THE OBJECTION IN I.A. NO.

31/2024 IN G.O.P. NO.57/2019 OF THE HON'BLE FAMILY COURT, IRINJALAKUDA DATED 18.3.2024

Exhibit P3 TRUE COPY OF THE ORDER DATED 06-04-2024 IN I.A. NO.31/2024 IN G.O.P.NO.57/2019 OF THE HON'BLE FAMILY COURT, IRINJALAKUDA