Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ajith P George vs Kochi Corporation
2024 Latest Caselaw 16884 Ker

Citation : 2024 Latest Caselaw 16884 Ker
Judgement Date : 12 June, 2024

Kerala High Court

Ajith P George vs Kochi Corporation on 12 June, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                     WP(C) NO. 38547 OF 2017
PETITIONER:

    1       AJITH P GEORGE,
            AGED 59 YEARS,
            GENERAL MANAGER, PRASAD EXTREME DIGITAL CINEMA
            NET WORK PVT.LTD., MAHAKAVI BHARATHIYAR ROAD,
            ERNAKULAM.
            BY ADVS.

            SRI.GEORGE CHERIAN (SR.)
            SMT.K.S.SANTHI


RESPONDENTS:

    1       KOCHI CORPORATION,
            OFFICE OF KOCHI CORPORATION, ERNAKULAM,
            REPRESENTED BY ITS SECRETARY.

    2       THE HEALTH OFFICER,
            KOCHI MUNICIPAL CORPORATION, ERNAKULAM.

            BY ADV

            SRI.JANARDHANA SHENOY-STANDING COUNSEL,
            COCHIN CORPORATION



        THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.38547 OF 2017

                                 2

                 M.A. ABDUL HAKHIM, J.
               --------------------------------
               W.P.(C) No. 38547 of 2017
               --------------------------------
            Dated this the 12th day of June, 2024

                           JUDGMENT

The writ petition is filed by challenging Ext.P6 notice.

The Counsel for the petitioner submits that during the

pendency of this writ petition, license is issued by the

Corporation and the petitioner has been conducting his

business on the strength of that. No further order is

required. Hence, this writ petition is closed.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K. WP(C) NO.38547 OF 2017

APPENDIX OF WP(C) 38547/2017

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE RECEIPT DATED 30.03.2015 ISSUED BY CORPORATION OF KOCHI.

EXHIBIT P2 TRUE COPY OF THE APPLICATION FOR LICENCE AT

EXHIBIT P3 TRUE COPY OF THE AFFIDAVIT OF THE PETITIONER

EXHIBIT P4 TRUE COPY OF THE CONSENT LETTER OF THE LAND LORD

EXHIBIT P5 TRUE COPY OF THE PROPERTY TAX RECEIPT IN

EXHIBIT P6 TRUE COPY OF THE NOTICE 23.11.17 ISSUED BY CORPORATION OF KOCHI

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter