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Jayadevan P.K vs State Of Kerala
2024 Latest Caselaw 16872 Ker

Citation : 2024 Latest Caselaw 16872 Ker
Judgement Date : 12 June, 2024

Kerala High Court

Jayadevan P.K vs State Of Kerala on 12 June, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE S.MANU
         WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                            WP(C) NO. 26308 OF 2017
PETITIONER/S:

             JAYADEVAN P.K.
             AGED 70 YEARS
             AGED 70 YEARS, S/O. KOCHURAMAN,PUNNAKUZHI HOUSE,
             THIRUVAMBADI POST,THRISSUR PIN-680022, PRESIDENT,TOP ORCHID
             APARTMENT OWENR'S ASSOCIATION,REG.
             NO.TSR/TC/71/2014(REGISTERED UNDER SOCIETIES REGISTARATION
             ACT),PARAKKOOTTU LANE, PATTURAIKKAL, THIRUVAMBADI PO.,
             THRISSUR DISTRICT.

             BY ADVS.
             SRI.SANTHEEP ANKARATH
             SMT.C.K.SHERIN



RESPONDENT/S:

     1       STATE OF KERALA
             REPRESENTED BY ITS SEECRETARY TO GOVERNMENT,DEPARTMENT OF
             HOME AFFAIRS, SECRETARIAT,THIRUVANANTHAPURAM PIN-695001

     2       DIRECTOR GENERAL
             FIRE AND RESCUE SERVICES,CIVIL DEFENCE AND HOME
             GUARDS,THIRUVANANTHAPURAM PIN-695001

     3       DIVISIONAL OFFICER
             FIRE & RESCUE SERVICES,OFFICE OF THE DIVISIONAL
             OFFICER,PALAKKAD PIN-678001

     4       CORPORATION OF THRISSUR
             REPRESENTED BY ITS SECRECTARY,THRISSUR PIN-680001

             BY ADV SRI. SANTHOSH P.PODUVAL, SC, THRISSUR CORPORATION


             GP-Sri.M.Rajeev, Sc-Sri.Santhosh P.Poduval




     THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26308 OF 2017




                                 JUDGMENT

Dated this the 12TH day of June 2024

Learned Counsel for the petitioner submitted that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/

S.MANU, JUDGE

jm/

 
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