Abdul Latheef vs Mr. Sachin Kumar Yadav
2024 Latest Caselaw 16870 Ker

Kerala High Court

Abdul Latheef vs Mr. Sachin Kumar Yadav on 12 June, 2024

Con.Case(C) No.1116/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                Wednesday, the 12th day of June 2024 / 22nd Jyaishta, 1946
                  CONTEMPT CASE(C) NO. 1116 OF 2024(S) IN WP(C) 39746/2023

      PETITIONER/PETITIONER:


                ABDUL LATHEEF, AGED 58 YEARS, S/O MOIDEENKUTTY,

                KAVUNGAPARAMBIL HOUSE, KOTTU, TIRUR P.O,

                MALAPPURAM DISTRICT, PIN - 676 104.

            BY ADVOCATES M/S. JAMSHEED HAFIZ & T.S. SREEKUTTY

      RESPONDENT/3RD RESPONDENT:


                MR. SACHIN KUMAR YADAV, THE REVENUE DIVISIONAL OFFICER

                TIRUR MALAPPURAM DISTRICT, PIN - 679 322.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   12.06.2024, the court on the same day passed the following:

                                             ORDER

Learned Government Pleader submits that the direction in the

Judgment has been complied with by passing orders on the Form 5

application submitted by the petitioner and seeks some time to produce the

copy of the order.

Post on 20/06/2024.

Sd/- VIJU ABRAHAM JUDGE

12-06-2024 /True Copy/ Assistant Registrar