T.B.Abdul Salam vs Asok Kumar Singh
2024 Latest Caselaw 16867 Ker

Kerala High Court

T.B.Abdul Salam vs Asok Kumar Singh on 12 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                        &
            THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                        CON.CASE(C) NO. 712 OF 2024
   AGAINST JUDGMENT DATED IN WA NO.481 OF 2023 OF HIGH COURT OF
                                     KERALA
PETITIONER/APPELLANT :-

             T.B.ABDUL SALAM, AGED 53 YEARS
             PROPRIETOR, TBAS -EKK CONSORTIUM, KIZHAKKEDATH BUILDING
             NO. VI/617D, EDATHALA.P.O., KUNJATTUKARA, ALUVA, PIN-
             683561, RESIDING AT KIZHAKKEDATH BUILDING NO.VI/617 D,
             EDATHALA.P.O., KUNJATTUKARA, ALUVA,
             ERNAKULAM, PIN - 683561

             BY ADVS.
             P.SHANES METHAR
             N.KRISHNA PRASAD


RESPONDENT/1ST RESPONDENT :-

             ASOK KUMAR SINGH
             AGE NOT KNOWN TO THE PETITIONER, FATHER'S NAME NOT
             KNOWN TO THE PETITIONER, MANAGING DIRECTOR, KERALA
             IRRIGATION INFRASTRUCTURE DEVELOPMENT CORPORATION, T.C
             84/3, NH 66 BYEPASS SERVICE ROAD, NEAR EANCHAKKAL JN,
             CHAKKAI.P.O., THIRUVANANTHAPURAM., PIN - 695024



     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 712 OF 2024
                                   2




                              JUDGMENT

A.MUHAMED MUSTAQUE, J

The judgment in this matter has been complied with.

Accordingly, this Contempt Case (C) is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE SMA CON.CASE(C) NO. 712 OF 2024

APPENDIX OF CON.CASE(C) 712/2024

PETITIONER ANNEXURES :-

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 5.1.2024 IN WA.NO.481 OF 2023