Abdul Niyas vs The District Collector
2024 Latest Caselaw 16860 Ker

Kerala High Court

Abdul Niyas vs The District Collector on 12 June, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.730/2024                                 1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                         &
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
            Wednesday, the 12th day of June 2024 / 22nd Jyaishta, 1946
                                WA NO. 730 OF 2024
       AGAINST JUDGMENT DATED 05.04.2024 IN WP(C) 13351/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER IN WPC:

          ABDUL NIYAS, AGED 38 YEARS S/O ABOOBACKER, BEEBEERAKATH
          PUTHIYAPURAYIL, KOTTOOR, SREEKANDAPURAM P.O, KANNUR, PIN - 670631

    BY ADV.SRI. MANAS.P.HAMEED

   RESPONDENT(S)/RESPONDENT IN WPC:

      1. THE DISTRICT COLLECTOR, KANNUR, CIVIL STATION, KANNUR, PIN - 670002
      2. REVENUE DIVISIONAL OFFICER, TALIPARAMBA, REVENUE TOWER, TALIPARAMBA,
         KANNUR, PIN - 670141
      3. THE VILLAGE OFFICER, CHENGALAYI, CHENGALAYI P.O, KANNUR, PIN -
         670631
      4. THE AGRICULTURAL OFFICER, KRISHI BHAVAN, CHENGALAYI VILLAGE,
         CHENGALAYI P.O, KANNUR, PIN - 670631
      5. CHENGALAYI GRAMA PANCHAYATH, REPRESENTED BY THE SECRETARY,
         CHENGALAYI P.O, KANNUR, PIN - 670631
      6. THE SECRETARY, CHENGALAYI GRAMA PANCHAYATH, CHENGALAYI P.O, KANNUR,
         PIN - 670631
      7. LOCAL LEVEL MONITORING COMMITTEE, REPRESENTED BY ITS CONVENOR,
         CHENGALAYI GRAMA PANCHAYATH, CHENGALAYI P.O, KANNUR, PIN - 670631

    BY GOVERNMENT PLEADER FOR R1 TO R4 & R7.

    Prayer for interim relief in the Writ Appeal stating that in the
    circumstances stated in the appeal memorandum,the High Court be pleased
    to set aside the judgment dated 05.04.2024,rendered in W.P.(C).No.13351
    of 2023,and grant the prayers sought in the writ petition.

        This Writ Appeal coming on for orders on 12/06/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Admit. Learned Senior Government Pleader takes notice for respondents 1 to 4 and 7. Issue notice to respondents 5 and 6.

Post on 09/08/2024.

Sd/- A.J.DESAI CHIEF JUSTICE

Sd/- V.G.ARUN JUDGE

12-06-2024 /True Copy/ Assistant Registrar