The National Highways Authority Of ... vs Mohanakumar
2024 Latest Caselaw 16856 Ker

Kerala High Court

The National Highways Authority Of ... vs Mohanakumar on 12 June, 2024

Author: V.G.Arun

Bench: V.G.Arun

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                      &
                      THE HONOURABLE MR.JUSTICE V.G.ARUN
         Wednesday, the 12th day of June 2024 / 22nd Jyaishta, 1946
                             WA NO. 296 OF 2021
    AGAINST JUDGMENT DATED 09.12.2020 IN WP(C) 27676/2019 OF THIS COURT
APPELLANTS/RESPONDENTS 4 & ADDL.5:

  1. THE NATIONAL HIGHWAYS AUTHORITY OF INDIA, G 5 AND 6, SECTOR-10,
     DWARAKA, NEW DELHI 110075, REPRESENTED BY ITS CHAIRMAN.

 AND ANOTHER.

BY SENIOR ADVOCATE DR.K.P.SATHEESAN AND ADVS.M/S. P.MOHANDAS (ERNAKULAM),
K.SUDHINKUMAR,S.K.ADHITHYAN, SABU PULLAN & GOKUL D. SUDHAKARAN

RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 3:

  1. MOHANAKUMAR, AGED 61 YEARS, S/O. PONNU PANIKKER, RESIDENT OF
     MAVILAKADAYARAVEEDU, VENGAPPOTTA, KAZHIVOOR P.O, THIRUVANANTHAPURAM,
     PIN-695 040, MOBILE NO. 8129583031

 AND 8 OTHERS

BY ADDITIONAL ADVOCATE GENERAL FOR R8 & R9

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to the Judgment dated 9-12-2020
in W.P.(C) No.27676/2019 pending disposal of the Writ Appeal.
     This Writ Appeal again coming on for orders along with connected
cases on 12/06/2024 upon perusing the appeal memorandum and this court's
order dated 04/04/2024, the court on the same day passed the following:
                     A. J. DESAI, C. J. & V. G. ARUN, J.
             ========================================
             W. A. Nos. 273 of 2021, 2063 of 2019, 13340 of 2020,
               296, 466 & 468 of 2021 & 1922 & 32215 of 2022
             ========================================
                      Dated this the 12th day of June, 2024

                                    ORDER

A. J. Desai, C. J.

As a last chance, time is granted to the National Highways

Authority of India to produce relevant documents along with

affidavit of the responsible officer. Copy of the documents shall

be supplied to the learned counsel for the parties.

Post for hearing on 10.07.2024.

Sd/-

A. J. DESAI CHIEF JUSTICE

Sd/-

V. G. ARUN JUDGE

Eb

12-06-2024 /True Copy/ Assistant Registrar