Vembanadu Rubbers (P) Ltd vs Assistant Commissioner
2024 Latest Caselaw 16846 Ker

Kerala High Court

Vembanadu Rubbers (P) Ltd vs Assistant Commissioner on 12 June, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR. JUSTICE S.MANU
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                        WP(C) NO. 29749 OF 2017
PETITIONER/S:

          VEMBANADU RUBBERS (P) LTD
          SUBHASH CHANDRA BOSE ROAD,VYTTILA PO, KOCHI-
          682019,REPRESENTED BY SRI.V.D.HARI, MANAGING DIRECTOR.

          BY ADVS.
          SRI.K.N.SREEKUMARAN
          SRI.P.J.ANILKUMAR A-1768
          SMT.V.P.SEENA DEVI



RESPONDENT/S:

    1     ASSISTANT COMMISSIONER
          VAT SPECIAL CIRCLE (PRODUCE),COMMERCIAL TAXES,
          MATTANCHERRY,KOCHI-682 002.

    2     DEPUTY COMMISSIONER
          COMMERCIAL TAXES, MATTANCHERRY,KOCHI-682 002.

    3     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,TAXES
          DEPARTMENT, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM,
          PIN-695 001.

          BY ADV GOVERNMENT PLEADER



OTHER PRESENT:

          GP-Sri.M.Rajeev




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29749 OF 2017




                                 JUDGMENT

Dated this the 12TH day of June 2024

Learned Counsel for the petitioner submitted that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/

S.MANU, JUDGE

jm/ APPENDIX OF WP(C) 29749/2017

PETITIONER EXHIBITS

EXHIBIT P1 : TRUE COPY OF THE INTIMATION LETTER DATED 16- 10-2012 ALONG WITH COURIER RECEIPT ISSUED TO THE 1ST RESPONDENT.

EXHIBIT P2 : TRUE COPY OF THE ANNUAL RETURN FOR THE YEAR 2010-11 FILED BEFORE THE 1ST RESPONDENT.

EXHIBIT P3 : TRUE COPY OF THE NOTICE U/S 25(1) DATED 10-1- 2017 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4 : TRUE COPY OF THE REPLY DATED 8-2-2017 FILED BEFORE THE 1ST RESPONDENT.

EXHIBIT P5 : TRUE COPY OF THE NOTICE DATED 8-2-2017 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P6 : TRUE COPY OF THE NOTICE DATED 15-2-2017 FOR PERSONAL HEARING ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P7 : TRUE COPY OF THE REPLY DATED 22-2-2017 FILED BEFORE THE 1ST RESPONDENT.

EXHIBIT P8 : TRUE COPY OF THE ASSESSMENT ORDER NO.32150347064/2010-11 DATED 27-5-2017 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P9 : TRUE COPY OF THE DELIVERY NOTES IN FORM 15 DATED 7-11-2012 AND 10-9-2013 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P10 : TRUE COPY OF THE REGISTRATION DETAILS FILED ONLINE FOR 2013-14.