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Joseph Antony Nigil vs Joint Regional Transport Officer
2024 Latest Caselaw 16763 Ker

Citation : 2024 Latest Caselaw 16763 Ker
Judgement Date : 12 June, 2024

Kerala High Court

Joseph Antony Nigil vs Joint Regional Transport Officer on 12 June, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR. JUSTICE S.MANU
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                        WP(C) NO. 13175 OF 2017
PETITIONER/S:

          JOSEPH ANTONY NIGIL
          AGED 49 YEARS
          AGED 40, S/O.HYUBART, 9/371, PUTHENPURACKAL HOUSE,
          NAZRETH, KOCHI-2.

          BY ADV SRI.M.JITHESH MENON



RESPONDENT/S:

    1     JOINT REGIONAL TRANSPORT OFFICER
          [TAXATION OFFICER], MATTANCHERY, KOCHI-2.

    2     THE DEPUTY TAHSILDAR
          REVENUE RECOVERY,KOCHI-1.


OTHER PRESENT:

          GP-Sri.M.Rajeev




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  JUDGMENT

Dated this the 12TH day of June 2024

Learned Counsel for the petitioner submitted that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

SD/ S.MANU, JUDGE

jm/ APPENDIX OF WP(C) 13175/2017

PETITIONER EXHIBITS

EXHIBIT-P1: TRUE COPY OF THE REGISTRATION PARTICULARS OF THE VEHICLE BEARING REGISTRATION NO.KL- 17/6869 DATED 14.12.2016.

EXHIBIT-P2: TRUE COPY OF THE GOODS CARRIAGE PERMIT ISSUED IN RESPECT OF THE PETITIONER'S VEHICLE KL- 17/6869 DATED 15.7.2010.

EXHIBIT-P3: TRUE COPY OF THE RECEIPT ISSUED BY THE VILLAGE OFFICER EVIDENCING RECEIPT OF MOTOR VEHICLES TAX FOR THE PERIOD FROM 1.4.2013 DATED 24.6.2014.

EXHIBIT-P4: TRUE COPY OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 2ND RESPONDENT DATED 23.1.2016.

EXHIBIT-P5: TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.1663/2017 DATED 17.1.2017.

EXHIBIT-P6: TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT OF THE INSTALLMENT DATED 17.2.2017.

EXHIBIT-P7: TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT OF THE INSTALLMENT DATED 15.3.2017.

EXHIBIT-P8: TRUE COPY OF THE PHOTO GRAPH SHOWING THE CONDITION OF THE VEHICLE.

EXHIBIT-P9: TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER FOR EXEMPTION OF TAX IN FORM G DATED 29.3.2017.

 
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