Abbas Beary vs Authorized Officer
2024 Latest Caselaw 16545 Ker

Kerala High Court

Abbas Beary vs Authorized Officer on 11 June, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR. JUSTICE S.MANU
     TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
                        WP(C) NO. 29439 OF 2017
PETITIONER/S:

          ABBAS BEARY
          AGED 73 YEARS
          AGED 73, S/O.U.K.MAMUHI BEARY, ROYAL WOOD INDUSTRIES,
          NEAR NEW BUS STAND, THALAPADY, MANJESWAR, KASARGOD
          DISTRICT

          BY ADV SRI.PRAVEEN K. JOY



RESPONDENT/S:

    1     AUTHORIZED OFFICER
          PEGASUS ASSETS RECONSTRUCTION PVT. LTD., NO. 31/970 B2,
          UZHAZELIL TOWER, 1ST FLOOR, SUBASH CHANDRA BOSS ROAD,
          PONNURUNNI, VYTTILA, ERNAKULAM 682019

    2     THE MANAGING DIRECTOR
          PEGASUS ASSETS RECONSTRUCTION PVT. LTD., REGISTERED
          OFFICE AT 507, DALAMAL HOUSE, NARIMAN POINT, MUMBAI
          400021

    3     THE RESERVE BANK OF INDIA
          REGIONAL OFFICE, TRIVANDRUM, REPRESENTED BY ITS GENERAL
          MANAGER, 695001

          BY ADV SRI.C.A.JOY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29439 OF 2017




                                 JUDGMENT

Dated this the 11TH day of June 2024

Learned Counsel for the petitioner submitted that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

SD/ S.MANU, JUDGE

jm/ APPENDIX OF WP(C) 29439/2017

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE NOTICE DATED 16.08.2017 RECEIVED ON 31.08.2017

EXHIBIT P2 TRUE COPY OF THE DECREE DATED 17.06.2004 IN OS.NO. 43/2001 OF SUB COURT, KASARGOD

EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 18.01.2005

EXHIBIT P4 TRUE COPY OF THE COMPLAINT