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M/S Indusind Bank Ltd vs Vincent.T.J
2024 Latest Caselaw 16531 Ker

Citation : 2024 Latest Caselaw 16531 Ker
Judgement Date : 11 June, 2024

Kerala High Court

M/S Indusind Bank Ltd vs Vincent.T.J on 11 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.2725/2023                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH

                Tuesday, the 11th day of June 2024 / 21st Jyaishta, 1946

                                  OP(C) NO. 2725 OF 2023


    EP 809/2023 IN ACP 2277/2022 OF ADDITIONAL DISTRICT COURT - VII, ERNAKULAM

   PETITIONER(S)/ DECREE HOLDER:

          M/S INDUSIND BANK LTD, AGED 38 YEARS, HAVING ITS REGISTERED OFFICE
          AT 2401, GENERAL THIMMAYYA ROAD, CANTONMENT, PUNE, NOW
          FUNCTIONING OFFICE AT, 1ST FLOOR, JAIN TOWERS-II, NEW RAILWAY OVER
          BRIDGE, NH BYPASS, EDAPPALLY, KOCHI-682 024. REPRESENTED BY ITS
          POWER OF ATTORNEY HOLDER, SHRI SREERAJ.A.S, AGED 38 YEARS, S/O
          A.K.SASIDHARAN, ARUKANDATHIL HOUSE, ELAMAKKARA.P.O., ELAMAKKARA
          VILLAGE, KANAYANNUR TALUK, ERNAKULAM, PIN - 682 026.

   RESPONDENT(S)/ JUDGMENT DEBTORS:

      1. VINCENT.T.J, AGED 47 YEARS, S/O JOSEPH, R/O MOOLAMKUZHI
         E.P.NO.809/2023, MURIYIL, MUNDAMVELI POST, ERNAKULAM, KOCHI, PIN -
         682 507.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 809/2023 in A.C.P No. 2277/2022 on the
   files of VIIth Addl. District Judge, Ernakulam, till the disposal of the
   Original Petition (Civil) in the interests of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   1.4.2024 and upon hearing the arguments of Sri. VARGHESE C. KURIAKOSE,
   Advocate for the petitioner, the court passed the following:


                                        O R D E R

Post on 15.7.2024. Interim order is extended till then.

Sd/-DR. KAUSER EDAPPAGATH, Judge.

11-06-2024 /True Copy/ Assistant Registrar

 
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