M/S Indusind Bank Ltd vs Ratheesh P.K
2024 Latest Caselaw 16529 Ker

Kerala High Court

M/S Indusind Bank Ltd vs Ratheesh P.K on 11 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.87/2023                                  1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                         THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH

                   Tuesday, the 11th day of June 2024 / 21st Jyaishta, 1946
                                      OP(C) NO. 87 OF 2023

      EP 787/2018 IN ACP No.SB/PPD/752/16 OF ADDITIONAL DISTRICT COURT - VIII,
                                     ERNAKULAM

   PETITIONER/DECREE HOLDER IN EP NO.787/2018 ON THE FILES OF ADDL. DISTRICT
   JUDGE-VIII, ERNAKULAM:

           M/S INDUSIND BANK LTD, REGD. OFFICE AT 2401, GENERAL THIMMAYYA ROAD,
           CANTONMENT, PUNE-411001, HAVING OFFICE AT, RAMABHAVAN NO.XXVI, NEAR
           PARUTHELIPPALAM, TOLL JUNCTION, EDAPPALLY, KOCHI-682024, REPRESENTED
           BY ITS AUTHORISED OFFICER, SHRI SREERAJ.A.S, AGED 38 YEARS, S/O
           A.K.SASIDHARAN, ARUKANDATHIL HOUSE, ELAMAKKARA.P.O., ELAMAKKARA
           VILLAGE, KANAYANNUR TALUK, ERNAKULAM-, PIN - 682026.

   RESPONDENTS/JUDGMENT DEBTORS IN EP NO.787/2018 ON THE FILES OF ADDL. DISTRICT
   COURT, ERNAKULAM:

       1. RATHEESH P.K, AGED 34 YEARS, PUTHUVELIL HOUSE, OLH COLONY, CHERAI
          P.O., PARAVUR ERNAKULAM, PIN - 683514.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No.787/2018 in ACP No.SB/PPD/752/16 on the
   files of Addl. District and Sessions court-VIII Ernakulam, till        the
   disposal of the original petition, in the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   1.4.2024 and upon hearing the arguments of SRI.VARGHESE C.KURIAKOSE,
   Advocate for the petitioner, the court passed the following:

                                           O R D E R

Post on 15.7.2024.

Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

11-06-2024 /True Copy/ Assistant Registrar